ITAT Delhi Bench
80,940 judgments
SHANKARRAJ IMPEX PVT. LTD.,DELHI vs ITO, WARD - 23(1), DELHI
SHANKERRAJ IMPEX PVT. LTD,DELHI vs ITO, WARD 23(1), DELHI
SHANKARRAJ IMPEX PVT. LTD,DELHI vs ITO, WARD - 23(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHANKARRAJ IMPEX PVT. LTD,DELHI vs ITO, WARD - 23(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ROCKWELL AUTOMATION INDIA PRIVATE LIMITED,DELHI vs DCIT CIRCLE-19(1), DELHI
SINGLA APPARELS PVT LTD ,GANDHI NAGAR vs INCOME TAX OFFICER, WARD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE - 19(1), DELHI vs PUNJAB NATIONAL BANK, MAHARASHTRA
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
PUNJAB NATIONAL BANK,DELHI vs DCIT, CIRCLE-19(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
TUMLARE SOFTWARE SERVICES PRIVATE LIMITED,DELHI vs ACIT DCIT CIRCLE 25(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MAHAK INDUSTRIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT CENTRAL CIRCLE- 14,DELHI , DELHI vs ANUJ NAGPAL , NEW DELHI
VEDANTA LTD (EARLIER KNOWN AS MADRAS ALUMINIUM CO. LTD.),GURGAON vs ACIT, CIRCLE- 26(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHANGRI-LA INTERNATIONAL HOTEL MANAGEMENT PTE. LTD. vs COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX)-3, DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SHANGRI-LA INTERNATIONAL HOTEL MANAGEMENT PTE. LTD. vs COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX)-3 DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -3 vs DCM SHRIRAM INDUSTRIEES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -3 vs DCM SHRIRAM INDUSTRIEES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -3 vs DCM SHRIRAM INDUSTRIEES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -3 vs DCM SHRIRAM INDUSTRIEES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -7 vs SBEC BIOENERGY LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -6 vs MODI INDUSTRIES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
