ITAT Delhi Bench

INDIAN OIL PANIPAL POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER

DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC.

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC. BANGALORE

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

COMMISSIONER OF INCOME TAX vs SMT. RASHMI KHANNA

COMMISSIONER OF INCOME TAX vs INDUS VALLEY PARTNERS (I) PVT LTD

COMMISSIONER OF INCOME TAX vs G4S SECURITY SERVICES INDIA PVT LTD

COMMISSIONER OF INCOME TAX vs INTEROCEAN SHIPPING (I) P.LTD.

COMMISSIONER OF INCOME TAX DELHI IV vs INDO RAMA SYNTHETIC (I) LTD.

COMMISSIONER OF INCOME TAX vs ENGINEERS INDIA LTD.

COMMISSIONER OF INCOME TAX vs HINDUSTAN TIN WORKS LTD

COMMISSIONER OF INCOME TAX DELHI I vs BHARTI CELLULAR LTD.

THE COMMISSIONER OF INCOME TAX III vs SHAMBHU MERCANTILE LTD.

COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

CIT vs NEGOLICE INDIA PVT LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

C.I.T vs IMI NORGREN HEROIN P.LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DELHI vs AJANTA OFFSET & PACKAGING LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX vs SURYA ROSHNI LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

CIT vs OCL INDIA LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs MITSUBISHI CORPORATION INDIA P

CASES PERTAINING TO SPL.DIVISION BENCHES