← All Benches
ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX V vs M/S NESTLE INDIA LTD.
ITA/1474/20066/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI III vs SAMTEL COLOR LTD.
ITA/701/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPORATION LTD.
ITA/344/20086/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.
ITA/402/20056/2/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.
ITA - 456 / 20086/2/2009
COMMISSIONER OF INCOME TAX vs C.J.INTERNATIONAL HOTELS LTD.
ITA - 453 / 20086/2/2009
COMMISSIONER OF INCOME TAX DELHI II vs LEROY SOMER & CONTROLS INDIA P.LTD.
ITA - 407 / 20086/2/2009
CIT vs OCL INDIA LTD
ITA - 1063 / 20076/2/2009
C.I.T vs INDIAN SUGAR EXIM CORPORATION LTD
ITA - 989 / 20086/2/2009
COMMISSIONER OF INCOME TAX vs CADENCE DESIGN SYSTEMS I.P.LTD.
ITA - 992 / 20076/2/2009
CIT vs NEGOLICE INDIA PVT LTD
ITA - 986 / 20076/2/2009
THE COMMISSIONER OF INCOME TAX vs NOKIA INDIA LTD.
ITA - 914 / 20076/2/2009
THE COMMISSIONR OF INCOME TAX vs NIS SPARTA LTD
ITA - 907 / 20076/2/2009
COMMISSIONER OF INCOME TAX DELHI I vs CONTINENTAL PACKAGING P.LTD.
ITA - 829 / 20076/2/2009
COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.
ITA - 546 / 20086/2/2009
COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.
ITA - 462 / 20086/2/2009
COMMISSIONER OF INCOME TAX vs BIOSEED RESEARCH (INDIA) PVT. LIMITED
ITA - 719 / 20076/2/2009
COMMISSIONER OF INCOME TAX vs BRIJBASI ART PRESS LIMITED
ITA - 708 / 20076/2/2009
COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD
ITA - 791 / 20076/2/2009
COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.
ITA - 402 / 20056/2/2009
