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ITAT Delhi Bench

80,939 judgments

COMMISSIONER OF INCOME TAX-IV, NEW DELHI vs INSILCO LIMITED

ITA-1156/200827/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-285/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-121/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-300/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-122/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-120/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-119/200727/2/2009

COMMISSIONER OF INCOME TAX-IV, NEW DELHI vs INSILCO LIMITED

ITA-873/200827/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-298/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-299/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-116/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH

ITA-118/200727/2/2009

THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED

ITA-297/200727/2/2009

COMMISSIONER OF INCOME TAX vs INSILCO LIMITED

ITA - 1156 / 200827/2/2009

COMMISSIONER OF INCOME TAX vs INSILCO LTD.

ITA - 873 / 200827/2/2009

INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER

ITA/1156/200726/2/2009

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER

ITA/1157/200726/2/2009

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.

ITA - 294 / 200926/2/2009

THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.

ITA - 292 / 200926/2/2009

INDIAN OIL PANIPAT POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER

ITA-1156/200726/2/2009