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ITAT Delhi Bench

77,549 judgments

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

ITA/206/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD

ITA/128/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS

ITA - 678 / 200725/7/2007

DIRECTOR OF INCOME TAX vs PAN AM SAT INTERNATIONAL CONNE

ITA - 639 / 200725/7/2007

MARVEL POLYMERS P.LTD. vs COMMISISONER OF INCOME TAX II

ITA/612/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

ITA/112/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

DEV FEATURES P.LTD. vs A.C.I.T.

ITA/79/200713/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

RAJEEV TANDON vs ASSITANT COMMISSIONER OF INCOM

ITA/77/200713/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

DIRECTOR OF INCOME TAX (EXEMPT vs TOOL ROOM & TRAINING CENTRE

ITA - 555 / 200712/7/2007

COMMISSIONER OF INCOME TAX vs IFCI VENTURE CAPITAL FUNDS LTD

ITA - 570 / 200711/7/2007

COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION

ITA - 592 / 20076/7/2007

DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES

ITA/771/20065/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

THE COMMISSIONER OF INCOME TAX vs TARPIM OVERSEAS P.LTD.

ITA - 594 / 20074/7/2007

VISHWA JAGRITI MISSION vs DIRECTOR OF INCOME TAX

ITA - 548 / 200730/5/2007

COMMISSIONER OF INCOME TAX vs MR.VIPIN BATRA

ITA/1189/200629/5/2007

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

COMMISSIONER OF INCOME TAX vs M/S GUJARAT GUARDIAN LTD.

ITA/76/200624/5/2007

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

THE COMMISSIONER OF INCOME TAX vs VINITA JAIN

ITA/1385/200623/5/2007

HON'BLE MR. JUSTICE VIKRAMAJIT SEN

COMMISSIONER OF INCOME TAX V vs POLYPLEX CORPORATION LTD.

ITA - 483 / 200723/5/2007

COMMISSIONER OF INCOME TAX vs USHA IRON & FERRO METAL CORPN

ITA - 462 / 200723/5/2007

COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.

ITA/463/200723/5/2007

HON'BLE MR. JUSTICE VIKRAMAJIT SEN