← All Benches
ITAT Delhi Bench
77,368 judgments
SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX
ITA - 724 / 20079/8/2007
COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.
ITA - 703 / 20076/8/2007
DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI
ITA/1075/200631/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
Director of Income Tax (Exemption) vs Angreji Hatao Nidhi
ITA-1075/200631/7/2007
COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.
ITA/206/200625/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD
ITA/128/200625/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS
ITA - 678 / 200725/7/2007
DIRECTOR OF INCOME TAX vs PAN AM SAT INTERNATIONAL CONNE
ITA - 639 / 200725/7/2007
MARVEL POLYMERS P.LTD. vs COMMISISONER OF INCOME TAX II
ITA/612/200625/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.
ITA/112/200625/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
DEV FEATURES P.LTD. vs A.C.I.T.
ITA/79/200713/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
RAJEEV TANDON vs ASSITANT COMMISSIONER OF INCOM
ITA/77/200713/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
DIRECTOR OF INCOME TAX (EXEMPT vs TOOL ROOM & TRAINING CENTRE
ITA - 555 / 200712/7/2007
COMMISSIONER OF INCOME TAX vs IFCI VENTURE CAPITAL FUNDS LTD
ITA - 570 / 200711/7/2007
COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION
ITA - 592 / 20076/7/2007
DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES
ITA/771/20065/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
THE COMMISSIONER OF INCOME TAX vs TARPIM OVERSEAS P.LTD.
ITA - 594 / 20074/7/2007
VISHWA JAGRITI MISSION vs DIRECTOR OF INCOME TAX
ITA - 548 / 200730/5/2007
COMMISSIONER OF INCOME TAX vs MR.VIPIN BATRA
ITA/1189/200629/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX vs M/S GUJARAT GUARDIAN LTD.
ITA/76/200624/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN