← All Benches

ITAT Delhi Bench

77,549 judgments

Commissioner of Income Tax vs Th. L/H Sh. C. M. Chadha

ITA/490/20064/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/332/20064/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/323/20064/12/2008

COMMISSIONER OF INCOME TAX DELHI II vs METZELER AUTOMOTIVE PROFILES INDIA LTD.

ITA - 17 / 20083/12/2008

COMMISSIONER OF INCOME TAX vs M/S INTRA PORT INDIA

ITA/553/20063/12/2008

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.

ITA/395/20082/12/2008

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

ULTIMATE FASHION MAKER LTD. vs COMMISSIONER OF INCOME TAX DELHI

ITA - 1253 / 20082/12/2008

THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.

ITA - 395 / 20082/12/2008

COMMISSIONER OF INCOME TAX,

ITA/1366/20082/12/2008

ULTIMATE FASHION MAKER LTD vs COMMISSIONER OF INCOME TAX

ITA/1253/20082/12/2008

COMMISSIONER OF INCOME TAX DELHI CENTRAL I vs CONTIMETERS ELECTRICALS P.LTD.

ITA - 1366 / 20082/12/2008

COMMISSIONER OF INCOME TAX vs NORTEL NETWORKS INDIA P.LTD.

ITA - 1383 / 20081/12/2008

COMMISSIONER OF INCOME TAX vs TRANS ASIA SECURITIES P.LTD.

ITA - 1360 / 20081/12/2008

COMMISSIONER OF INCOME TAX DELHI V vs NET 4 INDIA P.LTD.

ITA - 1379 / 200828/11/2008

COMMISSIONER OF INCOME TAX vs COSMOS INTERNATIONAL

ITA/643/200827/11/2008

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED

ITA/83/200827/11/2008

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED

ITA - 83 / 200827/11/2008

COMMISSIONER OF INCOME TAX

ITA/585/200826/11/2008

COMMISSIONER OF INCOME TAX vs TELETEE FINSEC INDIA P.LTD.

ITA - 1321 / 200825/11/2008

COMMISSIONER OF INCOME TAX vs INDO JAVA LTD

ITA - 1320 / 200825/11/2008