← All Benches
ITAT Delhi Bench
77,549 judgments
COMMISSIONER OF INCOME TAX vs SHRI SANJIV MISHRA
ITA/1313/200825/11/2008
DIRECTOR OF INCOME TAX (EXEMPTON) vs JAPAN CHAMBER OF COMMERCE & INDUSTRY IN INDIA
ITA - 1322 / 200825/11/2008
COMMISSIONER OF INCOME TAX vs NDC TELECOMUNICATIONS INDIA P.LTD.
ITA - 1375 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs E.I.DUPONT INDIA PVT LTD
ITA - 1312 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD
ITA/1314/200824/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD
ITA - 1314 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs EASTERN MEDIKIT LTD
ITA - 1304 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L
ITA/571/200621/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.
ITA/450/200821/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L
ITA/1187/200521/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED
ITA/1249/200721/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
ITC vs NATRAJ STATINARY PRODUCTIION P LTD
ITA - 1012 / 200721/11/2008
CIT vs NATRAJ STATIONERY PRODUCTS P.LTD.
ITA - 1009 / 200721/11/2008
CIT vs DELHI BRASS & METAL WORKS LTD
ITA - 653 / 200721/11/2008
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED
ITA - 1249 / 200721/11/2008
COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.
ITA - 450 / 200821/11/2008
INCOME TAX-V vs PRODUCTS (P) LTD
ITA/1012/200721/11/2008
INCOME TAX-V vs PRODUCTS (P) LTD
ITA/1009/200721/11/2008
COMMISSIONER OF INCOME TAX
ITA/653/200721/11/2008
COMMISSIONER OF INCOME TAX DELHI X vs HANDLOOM SAREE BHAWAN
ITA - 1290 / 200819/11/2008
