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ITAT Delhi Bench
77,549 judgments
The Commissioner of Income Tax-III vs M/s SIEL Industrial Estate Ltd
ITA/752/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/1170/20054/12/2008
The Commissioner of Income Tax-III vs M/s SIEL Industrial Estate Ltd
ITA/751/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/1155/20054/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/177/20064/12/2008
Commissioner of Income Tax vs Th. L/H Sh. C. M. Chadha
ITA/492/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/417/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/213/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/562/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/345/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/312/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/326/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/331/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/45/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/252/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/460/20064/12/2008
Commissioner of Income Tax vs Th. L/H Sh. C. M. Chadha
ITA/491/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/105/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/306/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/339/20064/12/2008
