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ITAT Delhi Bench
77,549 judgments
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1353 / 200811/12/2008
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1352 / 200811/12/2008
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1351 / 200811/12/2008
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAAX
ITA - 1349 / 200811/12/2008
COMMISSIONER OF INCOME TAX DELHI II vs SAMIR BIO-TECH P.LTD.
ITA/415/20084/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs M/S GOENKA ESTATES DELHI P.LTD
ITA - 306 / 20064/12/2008
COMMISSIONER OF INCOME TAX DELHI II vs SAMIR BIO-TECH P.LTD.
ITA - 415 / 20084/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/1015/20054/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/647/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/1044/20054/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/583/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/766/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/600/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/1077/20054/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/664/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/1138/20054/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/660/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/604/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/565/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/635/20064/12/2008