← All Benches
ITAT Delhi Bench
77,549 judgments
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs OSWAL CHEMICALS & FERTILIZERS LTD.
ITA-998/200824/12/2008
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs OSWAL AGRO MILLS LTD.
ITA-1104/200824/12/2008
COMMISSIONER OF INCOME TAX DELHI IV vs H.B.LEASINGH & FINANCE CO. LTD.
ITA - 1388 / 200818/12/2008
COMMISSIONER OF INCOME TAX CENTRAL I vs SAIN PROCESSSING & WEAVING MILLS P.LTD.
ITA/1128/200717/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX CENTRAL I vs SAIN PROCESSSING & WEAVING MILLS P.LTD.
ITA - 1128 / 200717/12/2008
BHAV SHAKTI STEEL MINES P.LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA/1174/200716/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
BHAV SHAKTI STEEL MINES P.LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA - 1174 / 200716/12/2008
COMMISSIONER OF INCOME TAX vs WEB COMMERCE (INDIA) P.LTD.
ITA/552/200812/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs AXIX COMPUTERS INDIA P.LTD.
ITA/1262/200712/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs WEB COMMERCE (INDIA) P.LTD.
ITA - 552 / 200812/12/2008
COMMISSIONER OF INCOME TAX vs AXIX COMPUTERS INDIA P.LTD.
ITA - 1262 / 200712/12/2008
COMMISSIONER OF INCOME TAX DELHI vs RANI SHANKAR MISHRA
ITA - 1386 / 200812/12/2008
COMMISSIONER OF INCOME TAX vs SMT. RANI SHANKAR MISHRA
ITA/1348/200812/12/2008
COMMISSIONER OF INCOME TAX vs SMT. RANI SHANKAR MISHRA
ITA/1386/200812/12/2008
RANBAXY LABORATORIES LTD.
ITA/682/200711/12/2008
RANBAXY LABORATORIES LTD.
ITA/571/200811/12/2008
RANBAXY LABORATORIES LTD. vs THE COMMISSIONER OF INCOME TAX
ITA - 682 / 200711/12/2008
RANBAXY LABORATORIES LTD. vs THE COMMISSIONER OF INCOME TAX
ITA - 571 / 200811/12/2008
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1350 / 200811/12/2008
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1354 / 200811/12/2008
