← All Benches
ITAT Delhi Bench
77,549 judgments
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA/1293/200823/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD
ITA - 1298 / 200823/1/2009
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 1293 / 200823/1/2009
COMMISSIONER OF INCOME TAX vs GUJARAT GUARDIAN LIMITED
ITA/669/200823/1/2009
COMMISSIONER OF INCOME TAX DELHI vs BHARAT GLASS GUBE LTD.
ITA - 51 / 200822/1/2009
COMMISSIONER OF INCOME TAX vs FORTIS HEALTH CARE LTD
ITA - 8 / 200920/1/2009
THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJAB NATIONAL BANK
ITA - 41 / 200916/1/2009
COMMISSIONER OF INCOME TAX DELHI IV vs ESCORTS ASSET MANAGEMENT LTD.
ITA - 1434 / 200816/1/2009
COMMISSIONER OF INCOME TAX vs PAWAN KUMAR GARG
ITA/881/200816/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI XI, NEW DELHI vs SHRI TEJ PRATAP SINGH
ITA - 3 / 200915/1/2009
C.I.T vs PENCH POWER LTD
ITA - 275 / 200815/1/2009
C.I.T vs PENCH POWER LTD
ITA - 257 / 200815/1/2009
COMMISSIONER OF INCOME TAX vs DCM LIMITED
ITA - 987 / 200713/1/2009
C.I.T vs D.C.M. LTD.
ITA/987/200713/1/2009
COMMISSIONER OF INCOMET AX vs INDUS VALLEY PARTNERS I P.LTD.
ITA - 1423 / 200812/1/2009
COMMISSIONER OF INCOME TAX DELH IV vs DABUR FOOD LTD.
ITA - 1419 / 200812/1/2009
COMMISSIONR OF INCOME TAX vs ENCYCLOPEDIA BRITANNICA (INDIA) PVT LTD
ITA - 1417 / 200812/1/2009
M/S HINDUSTAND INDUSTRIAL RESO vs THE ASST. COMMISSIONER OF INCO
ITA/1130/20069/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs OSWAL CHEMICAL & FERTILISERS LTD
ITA - 1283 / 200824/12/2008
THE COMMISSIONER OF INCOME TAX vs OSWAL CHEMICAL & FERTILISERS LTD
ITA-1283/200824/12/2008
