← All Benches

ITAT Delhi Bench

77,550 judgments

THE COMMISSIONER OF INCOME TAX vs JARDINE LLOYD THOMPSON

ITA - 506 / 20097/8/2009

VIPIN MALIK HUF vs COMMISSIONER OF INCOME TAX DELHI & ANR.

ITA - 1241 / 20077/8/2009

VIPIN MALIK (HUF) vs C.I.T

ITA/1241/20077/8/2009

COMMISSIONER OF INCOME TAX DELHI II vs LEO FINANCIAL SERVICES LTD.

ITA - 79 / 20083/8/2009

COMMISSIONER OF INCOME TAX vs KESRI OIL EMPORIUM INDIA

ITA - 882 / 20093/8/2009

COMMISSIONER OF INCOME TAX vs FIBCOM INDIA LTD.

ITA - 488 / 200931/7/2009

COMMISSIONER OF INCOME TAX DELHI IV vs EGL EAGLE GLOBAL LOGISTICS P.TLD.

ITA - 485 / 200931/7/2009

COMMISSIONER OF INCOME OF INCOME TAX vs DEBON INTERNATIONAL P.LTD.

ITA - 496 / 200930/7/2009

COMMISSIONER OF INCOME TAX vs INDO COUNT INDUSTRIES LTD.

ITA - 490 / 200930/7/2009

RAMESH CHANDER SABHARWAL vs COMMISSIONER OF INCOME TAX VIII

ITA - 870 / 200929/7/2009

THE COMMISSIONER OF INCOME TAX vs PRIYANKA OVERSEAS P.LTD.

ITA - 723 / 200928/7/2009

THE COMMISSIONER OF INCOME TAX -V vs PANACEA BIOTECH LTD

ITA/422/200727/7/2009

THE COMMISSIONER OF INCOME TAX vs REGENCY CARBIDE PVT LTD

ITA - 799 / 200924/7/2009

COMMISSIONER OF INCOME TAX DEL vs M/S ZORAVAR VANASPATI LTD

ITA/596/200524/7/2009

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DELIH XVII vs SAHIB CHITS DELHI P. LTD.

ITA/44/200824/7/2009

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

COMMISSIONER OF INCOME TAX DELIH XVII vs SAHIB CHITS DELHI P. LTD.

ITA - 44 / 200824/7/2009

COMMISSIONER OF INCOME TAX vs H.B. STOCK HOLDINGS LIMITED

ITA/328/200824/7/2009

THE COMMISSIONER OF INCOME TAX II vs JMA INDUSTRIES LTD.

ITA - 444 / 200921/7/2009

COMMISSIIONER OF INCOME TAX vs M/S. DALMIA AGENCIES (P) LTD

ITA/329/200621/7/2009

THE COMMISSIONER OF INCOME TAX XVII vs TRANS BHARAT AVIATION P.LTD.

ITA - 894 / 200816/7/2009