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ITAT Delhi Bench

77,550 judgments

AJEETA KAUR SALUJA vs COMMISSIONER OF INCOME TAX

ITA - 219 / 200916/7/2009

THE COMMISSIONER OF INCOME TAX DELHI vs C.B.K.R.ENTERPRISES

ITA - 729 / 200916/7/2009

THE COMMISSIONER OF INCOME TAX vs C.B.K. R. ENTERPRISES

ITA - 354 / 200916/7/2009

THE COMMISSIONER OF INCOME TAX vs C.B.K. R. ENTERPRISES

ITA - 344 / 200916/7/2009

THE COMMISSIONER OF INCOME TAX-VII vs C.B.K.R. ENTERPRISES

ITA - 347 / 200916/7/2009

THE COMMISSIONER OF INCOME TAX vs TRANS BHARAT AVIATION P.LTD.

ITA - 891 / 200816/7/2009

THE COMMISSIONER OF INCOME TAX-XVII vs TRANS BHARAT AVIATION (P) LTD

ITA/891/200816/7/2009

COMMISSIONER OF INCOME TAX vs EICHER LTD

ITA/431/200915/7/2009

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

COMMISSIONER OF INCOME TAX vs EICHER LTD

ITA - 431 / 200915/7/2009

NOKIA INDIA P.LTD. vs THE INCOME TAX OFFICER

ITA - 842 / 200914/7/2009

NOKIA INDIA P.LTD. vs THE INCOME TAX OFFICER

ITA - 841 / 200914/7/2009

SALORA INTERNATIONAL LTD. vs THE COMMISSIONER OF INCOME TAX

ITA - 699 / 200914/7/2009

COMMISSIONER OF INCOME TAX DELHI-IV vs HITKARI POTTERIES LTD.

ITA - 452 / 200913/7/2009

COMMISSIONER OF INCOME TAX vs AIRPORTS AUTHORITY OF INDIA

ITA - 702 / 200913/7/2009

COMMISSIONER OF INCOME TAX vs JAIPUR JEWELLERS (EXPORTS)

ITA - 413 / 200913/7/2009

THE COMMISSIONER OF INCOME TAX V vs NANAK RAM JAISINGHANI

ITA - 448 / 200910/7/2009

COMMISSIONER OF INCOME TAX vs NAMITA JAIN

ITA - 735 / 200910/7/2009

COMMISSIONER OF INCOME TAX vs YAMAHA MOTOR INDIA P.LTD.

ITA - 60 / 20099/7/2009

THE COMMISSIONER OF INCOME TAX DELHI VIII vs GOPAL SOAP INDUSTRIES

ITA - 443 / 20099/7/2009

THE COMMISSINER OF INCOME TAX XVII vs ADIDAS INDIA MARKETING P.LTD.

ITA - 459 / 20097/7/2009