ITAT Delhi Bench
78,242 judgments
NAMAH SHIVAYA MARKETING PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 18(1), DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DHARAMBIR KHATTAR,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI S. RIFAUR RAHMAN, HON'BLE (Accountant Member)
DHARAMBIR KHATTAR,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI S. RIFAUR RAHMAN, HON'BLE (Accountant Member)
GYAN ADHAR WELFARE SOCIETY,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
GYAN ADHAR WELFARE SOCIETY,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE-32, DELHI, DELHI vs BSES YAMUNA POWER LIMITED, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
BASE EXPORTS PRIVATE LIMITED,NEW DELHI vs ITO WARD 73(3), DELHI
SHRI RAJ KUMAR CHAUHAN, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
GURGAON ONE RESIDENT WELFARE ASSOCIATION,GURGAON vs ITO-WARD 1(5),GURGAON, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
GURGAON ONE RESIDENT WELFARE ASSOCIATION ,GURGAON vs ITO-WARD 1(5)-GURGAON, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
H.L. MALHOTRA AMD COMPANY PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 12(1), DELHI
AJIT SINGH,DELHI vs INCOME TAX OFFICER WARD 35(5), DELHI
PBG INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER , DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
MS. BESTECH HOSPITALITIES PVT. LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD
SHRI C.N. PRASAD (Judicial Member)
NAVDEEP SINGH,NEW DELHI vs DCIT CIRCLE - 13, GURGAON
SHRI SATBEER SINGH GODARA, HON'BLE (Judicial Member), SHRI NAVEEN CHANDRA, HON'BLE (Accountant Member)
ITO WARD-53(3), NEW DELHI vs ANJU MADHAN, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ESCORTS LTD.,FARIDABAD vs ADDL.CIT, SPECIAL RANGE-3, NEW DELHI
KRISH PACKAGING PVT LTD,NEW DELHI vs DCIT CENTRAL CIRCLE, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VANEET AGGARWAL,NEW DELHI vs ACIT, CIRCLE-14(2), NEW DELHI
PAYAL BANSAL,NEW DELHI vs ITO WARD 41(5), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
BRAHMAPUTRA INFRASTRUCTURE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE 15, NEW DELHI
SHRI SATBEER SINGH GODARA, HON’BLE (Judicial Member), SHRI NAVEEN CHANDRA, HON’BLE (Accountant Member)
