ITAT Delhi Bench
78,242 judgments
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TATA NYK SHIPPING PTE LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
M/S TRIPLE S STOCK AND SHARES PVT LTD vs ITO WARD-16(4) NEW DELHI
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TATA NYK SHIPPING PTE LTD.
VEER SAWARKAR KATYAL,DELHI vs ITO WARD -43 (6) , DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MANOJ KUMAR,BHIWANI vs INCOME-TAX OFFICER, WARD-2, BHIWANI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INCOME TAX OFFICER , PANIPAT vs SUSHIL KUMAR, PANIPAT
MS MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
BHAGERIA FINANCE & INVESTMENT PRIVATE LIMITED ,DELHI vs INCOME TAX OFFICER, WARD 4(1), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MANOJ KUMAR,BHIWANI vs INCOME-TAX OFFICER, WARD-2, BHIWANI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GOPI KISHAN MAKHARIA,BHIWANI vs ITO-1, BHIWANI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),GURGAON, GURGAON vs DOTPE PRIVATE LIMITED, GURGAON
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DENSO INTERNATIONAL INDIA PRIVATE LIMITED,DELHI vs DY. COMMISSIONER OF INCOME TAX, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SARIT GUPTA (HUF),NEW DELHI vs INCOME TAX OFFICER, WARD 43(6), NEW DELHI
the NFAC who vide order dated 28-08-2025 dismissed the appeal. Being, aggrieved the order of the Ld. NFAC, the assessee is in appeal before the Tribunal.
VIJAY KUMAR,KARNAL vs INCOME TAX OFFICER, KARNAL
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
SANJAY JAIN,SAHARANPUR vs INCOME TAX OFFICER, WARD-3(3)(1),, SAHARANPUR
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
BMR OVERSEAS LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4(2), C.R. BUILDING DELHI 110002, DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
DCIT, DELHI vs NOIDA TOLL BRIDGE COMPANY LIMITED, DELHI
DCIT, DELHI vs NOIDA TOLL BRIDGE COMPANY LIMITED, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, DELHI vs NOIDA TOLL BRIDGE COMPANY LIMITED, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, DELHI vs NOIDA TOLL BRIDGE COMPANY LIMITED, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
RAHUL AGGARWAL,INDIA vs INCOME TAX OFFICER WARD 30(3), CIVIC CENTRE, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)