ITAT Delhi Bench

PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL)-1, DELHI vs MOIN AKHTAR QURESHI

PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL)-1, DELHI vs MOHD. SHAHNAWAZ

PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs TUPPERWARE INDIA PVT. LTD.

PR. COMMISSIONER OF INCOME TAX, DELHI- 7 vs TUPPERWARE INDIA PVT. LTD.

VASUDHA PREMKUMAR SHARMA,MUMBAI vs INCOME TAX OFFICER, WARD 59(2) , NEW DELHI, NEW DELHI

VASUDHA PREMKUMAR SHARMA,MUMBAI vs INCOME TAX OFFICER WARD 59(2) , NEW DELHI, NEW DELHI

SHRI RAJ KUMAR CHAUHAN, HON’BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

NIDEC MOBILITY INDIA PRIVATE LIMITED,GURGAON, INDIA vs COMMISSIONER OF INCOME-TAX (APPEAL), CENTRAL NER, GUWAHATI, GUWAHATI

SHRI RAMIT KOCHAR (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

MAKE MYTRIP (INDIA) PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-75(1), DELHI & ANR.

MITSUBISHI ELECTRIC INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 16(1), DELHI & ORS.

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs KLM ROYAL DUTCH AIRLINES, NETHERLAND

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs KLM ROYAL DUTCH AIRLINES, NETHERLAND

ACIT, DELHI vs M/S AVECTO INC., USA

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs KLM ROYAL DUTCH AIRLINES, NETHERLAND

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs KLM ROYAL DUTCH AIRLINES, NETHERLAND

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs BOEING INDIA PVT. LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs BOEING INDIA PVT. LTD.

CLEAN SOLAR POWER (JODHPUR) PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4 (2) NEW DELHI AND ORS

ACIT, CIRCLE- 14(2), NEW DELHI vs KUBER MUTUAL BENEFITS LTD., NEW DELHI

KUBER MUTUAL BENEFIT LTD.,MEERUT vs ACIT, CIRCLE-5(1), NEW DELHI

DCIT, NEW DELHI vs M/S. KUBER SECURITIES LTD., NEW DELHI