ITAT Delhi Bench
78,242 judgments
J M CHEMICAL CO,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
J M CHEMICAL CO.,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
J M CHEMICAL CO.,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX , NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCM SHRIRAM LIMITED,DELHI vs ASSESSMENT UNIT, DELHI
SHRI CHALLA NAGEMDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VANDANA SINGH,NOIDA vs ITO 5(2)(5) NOIDA, NOIDA
SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
HOME CREDIT INTERNATIONAL A.S.,CZECH REPUBLIC vs ASSISTANTDEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, GURGAON HARYANA
SHRI VIKAS AWASTHY, HON'BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
DCM SHRIRAM INDUSTRIS LTD,NEW DELHI vs DCIT CIRCLE-7(1), NEW DELHI
SHRI CHALLA NAGEMDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, NEW DELHI vs M/S. ARKADIN CONFER INDIA PVT. LTD., NOIDA
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
AECOM TECHNICAL SERVICES INC vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX- 1(1)(1) DELHI & ANR.
PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs IREO WATERFRONT PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX, DELHI- 7 vs TUPPERWARE INDIA PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PRINCIPAL COMMISSIONER OF INCOME TAX -10 vs AMIT SANKHWAL
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
USHA DEVI vs INCOME TAX OFFICER WARD 44(6) DELHI
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs TUPPERWARE INDIA PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR COMMISSIONER OF INCOME TAX (CENTRAL) 3 NEW DELHI vs OPPO MOBILES INDIA (P) LTD
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR