ITAT Delhi Bench

AMUNRA PROPERTIES PRIVATE LIMITED,DELHI vs ITO, WARD 2(3), DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MOHD. ASLAM,DELHI vs ACIT, RANGE-63 , DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Judicial Member)

A K ENTERPRISES ,DELHI vs ITO WARD 35(5), DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)

CONSCIENT INFRASTRUCTURE PVT LTD,DELHI vs DCIT, CIRCLE- 73(1), DELHI

MANOJ KUMAR SINGH,DELHI vs DCIT(A) CENTRAL CIRCLE-28, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

DEEP CHAND HAR PRASAD,NEW DELHI vs ITO WARD 43(1), DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

NITIN KHURANA,DELHI vs ITO, DELHI

SHRI RAJ KUMAR CHAUHAN, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

GITA EDUCATIONAL TRUST,DELHI vs AO WARD EXEMPTION (2), DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)

OPT EDUCATIONAL TRUST,DELHI vs CIT(EXEMPTION), DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)

ACIT, NEW DELHI vs CORPORATE INTERNATIONAL FINANCIAL SERVICES LIMITED, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ILD MILLENNIUM PVT LTD,DELHI vs CIVIC CENTER, DELHI, DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)

AMBE MARBLE,NEW DELHI vs ITO WARD 36(1), DELHI, NEW DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI , JHANDEWALAN vs KRSKA CAPITAL PRIVATE LIMITED , DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEEPANSHU,. vs INCOME TAX OFFICER WARD 46(5), DELHI, .

SHRI PARASRAM COMMODITIES PVT LTD.,DELHI vs DCIT, CIRCLE-23(1), DELHI

the NFAC who vide order dated 27-09-2024 dismissed the appeal of the assessee because the assessee did not appeared before the Ld. NFAC. Being aggrieved the order of the Ld. NFAC the assessee is in appeal before the Tribunal.

SHAILESH KUMAR,NEW DELHI vs CENTRAL CIRCLE- 27, NEW DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

AMAZON SMART COMMERCE SOLUTIONS PRIVATE LIMITED,DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1, DELHI

AMRIK SINGH THROUGH LEGAL HEIR KAWALPREET KAUR,GHAZIABAD vs INCOME TAX OFFICER, WARD 1(5), GHAZIABAD, GHAZIABAD

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M.K. GUPTA AND SONS HUF,C/O CA SAHIL GUPTA vs ITO WARD 59(6), INCOME TAX DEPARTMENT

SHRI RAJ KUMAR CHAUHAN, HON'BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

J M CHEMICAL CO.,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)