ITAT Delhi Bench
78,230 judgments
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SIX CONTINENTS HOTELS INC.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
MANOJ KUMAR,NEW DELHI vs ITO WARD 44 (6) NEW DELHI, NEW DELHI
OLIVIA TRADEX PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX , DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
NARENDRA BANSAL,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRLCE -12(2), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
MALL HOTEL LIMITED,DELHI vs DCIT , DELHI
SHRI RAJ KUMAR CHAUHAN, HON’BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
MALL HOTEL LIMITED,DELHI vs DCIT , DELHI
SHRI RAJ KUMAR CHAUHAN, HON’BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
MALL HOTEL LIMITED,DELHI vs DCIT , DELHI
SHRI RAJ KUMAR CHAUHAN, HON’BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
PR. COMMISSIONER OF INCOME TAX, DELHI vs JANAK RAJ GUPTA AND COMPANY
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
ZOYA ZAKI,NOIDA vs DDIT/ADIT (INT. TAX) RANGE 560, NOIDA, NOIDA
INCOME TAX OFFICER WARD-1(2)(1), INTL. TAXN., DELHI vs CONCENTRIX DAKSH SERVICES INDIA PRIVATE LIMITED, DELHI
DELHI MEDICAL ASSOCIATION ,NEW DELHI vs CIT(E), DELHI
DELHI MEDICAL ASSOCIATION,NEW DELHI. vs CIT(E), DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs MANOJ KUMAR SINGH, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SNEH SANSKAR GURUKUL TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX EXEMPTION, NEW DELHI
SHRI RAJ KUMAR CHAUHAN, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
KARMA ECOTECH PVT. LTD,DELHI vs DCIT,CIRLE 13(1), NEW DLHI, NEW DELHI
SHRI RAJ KUMAR CHAUHAN, HON’BLE (Judicial Member), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
RAJESH KUMAR MISHRA,GHAZIABAD vs ITO WARD 2(2)(2), GHAZIABAD
SHRI RAJ KUMAR CHAUHAN, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
RANBIR SINGH GODARA,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATHAGAT,NEW DELHI vs AO CENTRALIZED PROCESSING CENTER, INCOME TAX DEPATMENT BENGALURU
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATHAGAT,NEW DELHI vs AO CENTRALIZED PROCESSING CENTER, INCOME TAX DEPATMENT BENGALURU
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATHAGAT,NEW DELHI vs AO CENTRAL PROCESSING CENTER, INCOME TAX DEPARTMENT
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)