ITAT Delhi Bench
78,230 judgments
S-NET FREIGHT (INDIA) PRIVATE LIMITED,DELHI vs ITO WARD 22(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ITO, WARD 21(1), NEW DELHI, DELHI vs M/S RETRO FOOTWEARS PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CIRCLE- 19(1), DELHI vs PASHUPATI ROAD CARRIER PVT. LTD., DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
INCOME TAX OFFICER, DELHI vs GOVERDHAN TRANSPORT COMPANY PVT. LTD., DELHI
VCOMMISSION MEDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE 26(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ALAINA BULLIONS PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE, GHAZIABAD
MS. MADHUMITA ROY (Judicial Member)
TREND MICRO AUSTRALIA PROPRIETARY LIMITED,AUSTRALIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INT. TAX 3(1)(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD vs ALAINA BULLIONS PRIVATE LIMITED, MEERUT
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD vs ALAINA BULLIONS PRIVATE LIMITED, MEERUT
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
KUBER FINANCE (I) LTD,NEW DELHI vs ACIT CIRCLE-14(2), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
TECHPARK HOTELS PVT LTD,GURGAON vs ADDI. CIT SPECIAL RANGE-9, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, GURGAON vs ORIENT CRAFT LTD., NEW DELHI
DCIT, GURGAON vs ORIENT CRAFT LTD., NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, NEW DELHI vs M/S ORIENT CRAFT LTD.,, NEW DELHI
DCIT, NEW DELHI vs M/S. ORIENT CRAFT LTD., NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
M/S. ORIENT CRAFT LTD.,NEW DELHI vs DCIT, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
M/S. ORIENT CRAFT LTD.,NEW DELHI vs DCIT, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs ADITYA SHARMA
PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL)-1, DELHI vs MOHD. SHAHNAWAZ
PR. COMMISSIONER OF INCOME TAX -CENTRAL -3 vs IREO WATERFRONT PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
