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ITAT Delhi Bench
78,230 judgments
VIKAS AGARWAL,BULANDSHAHAR vs DCIT, CENTRAL CIRCLE, MEERUT
ITA 6483/DEL/2025[2014-15]Status: Disposed20/3/2026AY 2014-15
MS. MADHUMITA ROY (Judicial Member)
VESTIGE MARKETING PVT LTD,DELHI vs DCIT CENTRAL CIRCLE -05 , DELHI
ITA 5521/DEL/2025[2024-25]Status: Disposed20/3/2026AY 2024-25
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VESTIGE MARKETING PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-05, DELHI
ITA 5520/DEL/2025[2023-24]Status: Disposed20/3/2026AY 2023-24
VESTIGE MARKETING PVT LTD,DELHI vs DCIT CENTRAL CIRCLE-05, DELHI
ITA 5519/DEL/2025[2022-23]Status: Disposed20/3/2026AY 2022-23
VESTIGE MARKETING PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 05, DELHI
ITA 5518/DEL/2025[2021-22]Status: Disposed20/3/2026AY 2021-22
VESTIGE MARKETING PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-05, DELHI
ITA 5517/DEL/2025[2020-21]Status: Disposed20/3/2026AY 2020-21
VESTIGE MARKETING PVT LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE- 05, DELHI
ITA 5516/DEL/2025[2019-20]Status: Disposed20/3/2026AY 2019-20
VESTIGE MARKETING PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE- 05, DELHI
ITA 5515/DEL/2025[2018-19]Status: Disposed20/3/2026AY 2018-19
SWIFT IMPEX PRIVATE LIMITED, NEW DELHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 4924/DEL/2025[2020-21]Status: Disposed20/3/2026AY 2020-21
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
SWIFT IMPEX PRIVATE LIMITED, NEW DELHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 4923/DEL/2025[2019-20]Status: Disposed20/3/2026AY 2019-20
SWIFT IMPEX PRIVATE LIMITED, NEW DELHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 4922/DEL/2025[2018-19]Status: Disposed20/3/2026AY 2018-19
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
SWIFT IMPEX PRIVATE LIMITED, NEW DELHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 4921/DEL/2025[2017-18]Status: Disposed20/3/2026AY 2017-18
SWIFT IMPEX PRIVATE LIMITED, NEW DELHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 4920/DEL/2025[2016-17]Status: Disposed20/3/2026AY 2016-17
SWIFT IMPEX PRIVATE LIMITED, NEW DELHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 4919/DEL/2025[2015-16]Status: Disposed20/3/2026AY 2015-16
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
GAURAV VERMA,DELHI vs DCIT, CENTRAL CIRCLE-8, DELHI
ITA 4456/DEL/2025[2019-20]Status: Disposed20/3/2026AY 2019-20
Sh. S. Rifaour Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
GAURAV VERMA,DELHI vs DCIT, CENTRAL CIRCLE-8, DELHI
ITA 4455/DEL/2025[2018-19]Status: Disposed20/3/2026AY 2018-19
Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
GAURAV VERMA,DELHI vs DCIT, CENTRAL CIRCLE-8 DELHI, DELHI
ITA 4454/DEL/2025[2017-18]Status: Disposed20/3/2026AY 2017-18
Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
DEEPANSHU SRIVASTAVA,GHAZIABAD vs DCIT, CIRCLE 2(1)(1), GHAZIABAD, GHAZIABAD
ITA 4064/DEL/2025[2021-22]Status: Disposed20/3/2026AY 2021-22
DEEPANSHU SRIVASTAVA,GHAZIABAD vs DCIT, CIRCLE 2(1)(1), GHAZIABAD
ITA 4063/DEL/2025[2017-18]Status: Disposed20/3/2026AY 2017-18
GLOBAL STAINLESS,DELHI vs ACIT,CIRCLE-34(1), DELHI
ITA 3990/DEL/2025[2018-19]Status: Disposed20/3/2026AY 2018-19
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
