ITAT Delhi Bench
78,230 judgments
DCIT CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs HONEY GUPTA, NEW DELHI
MS. MADHUMITA ROY (Judicial Member)
SARIKA AGARWAL,DELHI vs ITO WARD 50 (1), NEW DELHI
MS. MADHUMITA ROY (Judicial Member)
HAMDARD LABORATORIES INIDA,DELHI vs DCIT CIRCLE(E) 1(1), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GULMOHAR PARK JOURNALISTS COLONY WELFARE ASSOCIATION,DELHI vs INCOME TAX OFFICER WARD 29(1), DELHI
MS. MADHUMITA ROY (Judicial Member)
SATISH CHANDRA TYAGI,DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S VESTIGE MARKETING PRIVATE LIMITED, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S VESTIGE MARKETING PRIVATE LIMITED, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S VESTIGE MARKETING PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S VESTIGE MARKETING PRIVATE LIMITED, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S VESTIGE MARKETING PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S VESTIGE MARKETING PRIVATE LIMITED, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S VESTIGE MARKETING PRIVATE LIMITED, DELHI
SCHOOL OF ENGIERING AND APPLIED SCIENCES,NEW DELHI vs INCOME TAX OFFICER, ASSESSMENT UNIT, DELHI
INDU GUPTA,DELHI vs ACIT-CC1-6, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
MRS INDU GUPTA,DELHI vs ACIT-CC-16, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
MANPREET ARORA,SHAKTI NAGAR DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 13(1), INCOME TAX OFFICE
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
DEOBAND COOPERATIVE CANE DEVELOPMENT UNION LTD,DEOPAND SAHARANPUR vs ASSESSING OFFICER, NFAC DELHI (ASSESSMENT UNIT)
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
JAVITRI DEVI,DELHI vs INCOME TAX OFFICER, WARD 30(5), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
VIKAS AGARWAL,BULANDSHAHR vs ACIT, CENTRAL CIRCLE, MEERUT
MS. MADHUMITA ROY (Judicial Member)
VIKAS AGARWAL,BULANDSHAHR vs ACIT, CENTRAL CIRCLE, MEERUT
MS. MADHUMITA ROY (Judicial Member)