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ITAT Delhi Bench

78,230 judgments

SAKET KANOI,HARYANA vs ITO(INTERNATIONAL-TAXATION) GURGOAN, HARYANA

ITITA 72/DEL/2025[2023-24]Status: Disposed25/3/2026AY 2023-24

MANDIRA KANOI,HARYANA vs ITO(INTERNATIONAL-TAXATION) GURGOAN, HARYANA

ITITA 71/DEL/2025[2023-24]Status: Disposed25/3/2026AY 2023-24

RENU CHANDNA,NEW DELHI vs ACIT CIRCLE INT TAX 1(2)(1), DELHI

ITITA 69/DEL/2025[2017-18]Status: Disposed25/3/2026AY 2017-18

REKHA GUPTA,NEW DELHI vs ACIT INT. TAXATION 1(3)(1), DELHI

ITITA 60/DEL/2025[2016-17]Status: Disposed24/3/2026AY 2016-17

ACIT, DELHI vs AIR FRANCE, DELHI

ITITA 2/DEL/2025[2020-21]Status: Disposed24/3/2026AY 2020-21

PRITAM SINGH,KAITHAL vs ITO (INT. TAX), GURGAON

ITITA 11/DEL/2025[2022-23]Status: Disposed24/3/2026AY 2022-23

PRITAM SINGH,KAITHAL vs ITO (INT. TAX), GURGAON

ITITA 10/DEL/2025[2021-22]Status: Disposed24/3/2026AY 2021-22

ACIT, DELHI vs AIR FRANCE, DELHI

ITITA 1/DEL/2025[2019-20]Status: Disposed24/3/2026AY 2019-20

THE COMMISSIONER OF INCOME TAX -EXEMPTION vs INDIA HIV / AIDS ALLIANCE

ITA/244/202624/3/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

INCOME TAX OFFICER , MINTO ROAD vs HCL TECHNOLOGIES LTD., NEHRU PLACE

ITITA 59/DEL/2025[2020-21]Status: Disposed23/3/2026AY 2020-21

INCOME TAX OFFICER , MINTO ROAD vs HCL TECHNOLOGIES LIMITED, NEHRU PLACE

ITITA 58/DEL/2025[2019-20]Status: Disposed23/3/2026AY 2019-20

TURKISH AIRLINES INC,GURGAON vs ACIT, INT. TAXATION , GURGAON

ITITA 20/DEL/2025[2023-24]Status: Disposed23/3/2026AY 2023-24

PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL- 1, NEW DELHI vs SILVER CITY

ITA - 233 / 202623/3/2026

DELHI MAHARASHTRIYA EDUCATIONAL 7 CULTURAL SOCIETY (REGD) vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI AND ORS

W.P.(C)/3651/202620/3/2026

DELHI SPORTS AND ENTERTAINMENT PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX & ORS.

W.P.(C)/3152/202620/3/2026

PR. COMMISSIONER OF INCOME TAX-7, DELHI vs M/S RAMA HYGIENIC PRODUCTS PVT. LTD.

ITA - 230 / 202620/3/2026

PR. COMMISSIONER OF INCOME TAX-7, DELHI vs RAMA PASHU AAHAR PVT. LTD.

ITA - 229 / 202620/3/2026

NEERAJ ,FARIDABAD vs PR, CIT , FARIDABAD

ITA 939/DEL/2025[2012-13]Status: Disposed20/3/2026AY 2012-13

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

NEERAJ,FARIDABAD vs ITO,WARD-2(1), FARIDABAD

ITA 938/DEL/2025[2012-13]Status: Disposed20/3/2026AY 2012-13

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs HIMANSHU GUPTA, NEW DELHI

ITA 8932/DEL/2025[2015-16]Status: Disposed20/3/2026AY 2015-16

MS. MADHUMITA ROY (Judicial Member)