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ITAT Delhi Bench
78,230 judgments
ABVPA5814C,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1 FARIDABAD, FARIDABAD HARYANA
ITA 1381/DEL/2025[2018-19]Status: Disposed27/3/2026AY 2018-19
RAJEEV AGGARWAL,FARIDABAD HARYANA vs DEPTY COMMISSIONER OF INCOMETAX CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD HARYANA
ITA 1380/DEL/2025[2019-20]Status: Disposed27/3/2026AY 2019-20
RAJEEV AGGARWAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD HARYANA
ITA 1376/DEL/2025[2017-18]Status: Disposed27/3/2026AY 2017-18
RAJEEV AGGARWAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD HARYANA
ITA 1370/DEL/2025[2016-17]Status: Disposed27/3/2026AY 2016-17
RAJEEV AGGARWAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD HARYANA
ITA 1369/DEL/2025[2015-16]Status: Disposed27/3/2026AY 2015-16
VIPUL AGRAWAL,GHAZIABAD, UTTAR PRADESH vs ACIT, GHAZIABAD, UTTAR PRADESH
ITA 5066/DEL/2024[2012-13]Status: Disposed27/3/2026AY 2012-13
INCOME TAX OFFICER 34(2), NEW DELHI vs KAUSHAL KISHOR MISHRA, AJ
ITA 4031/DEL/2024[2017-18]Status: Disposed27/3/2026AY 2017-18
ASHOK KUMAR GUPTA,NEW DELHI vs DCIT, CENTRAL CIRCLE-14, NEW DELHI
ITA 1882/DEL/2023[2017-18]Status: Disposed27/3/2026AY 2017-18
ACIT, CIRCLE-13(1), NEW DELHI vs JALANDHAR AMRITSAR TOLLWAYS LTD, NEW DELHI
ITA 4214/DEL/2017[2012-13]Status: Disposed27/3/2026AY 2012-13
JALANDHAR AMRITSAR TOLLWAYS LTD.,NEW DELHI vs DCIT, CIRCLE- 13(1), NEW DELHI
ITA 3927/DEL/2017[2012-13]Status: Disposed27/3/2026AY 2012-13
JALANDHAR AMRITSAR TOLLWAYS LTD.,NEW DELHI vs DCIT, CIRCLE- 13(1), NEW DELHI
ITA 3926/DEL/2017[2012-13]Status: Disposed27/3/2026AY 2012-13
JALANDHAR AMRITISAR TOLLWAYS LTD.,NOIDA vs DCIT, NEW DELHI
ITA 2921/DEL/2016[2011-132]Status: Disposed27/3/2026AY 2011-132
TIRUPATI CEMENT PRODUCTS vs ASSISTANT COMMISSIONER OF INCOME TAX OFFICER CENTRAL CERCLE 8 DELHI & ORS.
W.P.(C)/19592/202525/3/2026
JDM INFRATECH PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX OFFICER CENTRAL CERCLE 8 DELHI & ORS.
W.P.(C)/19576/202525/3/2026
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SIX CONTINENTS HOTELS INC.
ITA/254/202625/3/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SIX CONTINENTS HOTELS INC.
ITA/253/202625/3/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-10, NEW DELHI vs JANAK RAJ GUPTA AND COMPANY
ITA/248/202625/3/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX vs JANAK RAJ GUPTA
ITA/247/202625/3/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
FARES DADDY PRIVATE LIMITED,GURGOAN vs DC/ACIT, CIVIC CENTER
ITTPA 5923/DEL/2024[2021-2022]Status: Disposed25/3/2026AY 2021-2022
NITYA GOPALAKRISHNAN,USA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(3)(1), NEW DELHI, DELHI
ITITA 15/DEL/2026[2016-17]Status: Disposed25/3/2026AY 2016-17