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ITAT Delhi Bench
78,230 judgments
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs MANOJ KUMAR SINGH, NEW DELHI
ITA 30/DEL/2026[2014-15]Status: Disposed27/3/2026AY 2014-15
SHRIMAD RAJCHANDRA MISSION - THE KENDRA,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 2756/DEL/2026[2026-27]Status: Disposed27/3/2026AY 2026-27
SHRIMAD RAJCHANDRA MISSION- THE KENDRA,DELHI vs COMMISSIONER OF INCOME TAX EXEMPTION, DELHI
ITA 2729/DEL/2026[2026-27]Status: Disposed27/3/2026AY 2026-27
SUPERIOR FINLEASE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 32, DELHI, NEW DELHI
ITA 8673/DEL/2025[2019-20]Status: Disposed27/3/2026AY 2019-20
SUPERIOR FINLEASE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 32, DELHI
ITA 8672/DEL/2025[2016-17]Status: Disposed27/3/2026AY 2016-17
DEEPAK AGARWAL,DELHI vs ITO WARD 34(1), DELHI
ITA 8381/DEL/2025[2017-18]Status: Disposed27/3/2026AY 2017-18
DCIT, CENTRAL CIRCLE 3, NEW DELHI, NEW DELHI vs TREMENDOUS MINING AND MINERALS PVT. LTD., NEW DELHI
ITA 7251/DEL/2025[2012-13]Status: Disposed27/3/2026AY 2012-13
ACIT, CIRCLE -34(1), DELHI, NEW DELHI vs NIRBHAY GOYAL, DELHI
ITA 7248/DEL/2025[2018-19]Status: Disposed27/3/2026AY 2018-19
CARGO MOTORS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 4(2), NEW DELHI
ITA 7243/DEL/2025[2021-22]Status: Disposed27/3/2026AY 2021-22
MANOJ KUMAR SINGH,DELHI vs DCIT CENTRAL CIRCLE-28, DELHI
ITA 7064/DEL/2025[2014-15]Status: Disposed27/3/2026AY 2014-15
SANT LAL,GURGAON vs ITO WARD-4(1), GURGAON
ITA 5680/DEL/2025[2013-14]Status: Disposed27/3/2026AY 2013-14
ZF STEERING GEAR (INDIA) LIMITED,PUNE vs DCIT CENTRAL CIRCLE 15, DELHI
ITA 4807/DEL/2025[2014-15]Status: Disposed27/3/2026AY 2014-15
ITO WARD- 2(1)(2), GHAZIABAD, GHAZIABAD vs DEEPAK MATTA, GHAZIABAD
ITA 4516/DEL/2025[2014-15]Status: Disposed27/3/2026AY 2014-15
DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs VIJAY KUMAR AGARWAL, HAPUR
ITA 4143/DEL/2025[2022-23]Status: Disposed27/3/2026AY 2022-23
MANISH KUMAR AGARWAL,C/O B K KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3881/DEL/2025[2022-23]Status: Disposed27/3/2026AY 2022-23
MANISH KUMAR AGARWAL(LEGAL HEIR OF LATE SH. VIRENDRA KUMAR AGARWAL),C/O B K KAPUR AND COMOANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3880/DEL/2025[2022-23]Status: Disposed27/3/2026AY 2022-23
VIJAY KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3879/DEL/2025[2022-23]Status: Disposed27/3/2026AY 2022-23
INCOME TAX OFFICER, GHAZIABAD vs DEEPAK MATTA, GHAZIABAD
ITA 3251/DEL/2025[2014-15]Status: Disposed27/3/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs LORD SHIVA CONSTRUCTION CO. PRIVATE LIMITED, NEW DELHI
ITA 1829/DEL/2025[2018-19]Status: Disposed27/3/2026AY 2018-19
RAJEEV AGGARWAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD HARYANA
ITA 1397/DEL/2025[2019-20]Status: Disposed27/3/2026AY 2019-20