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ITAT Delhi Bench

78,230 judgments

PR. COMMISSIONER OF INCOME TAX -10 vs DABUR INVEST CORP.

ITA/271/20261/4/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs EICR (CYPRUS) LTD.

ITA/272/20261/4/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

ITO, DELHI vs APACE DEVELOPERS PVT LTD, DELHI

ITA 856/DEL/2025[2016-17]Status: Disposed1/4/2026AY 2016-17

SHAMA INDUSTRIES PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-22(2), DELHI

ITA 7596/DEL/2025[2019-20]Status: Disposed1/4/2026AY 2019-20

VINIT KUMAR,NOIDA vs ITO WARD (2)(5) NOIDA, NOIDA

ITA 7589/DEL/2025[2019-20]Status: Disposed1/4/2026AY 2019-20

VINIT KUMAR,NOIDA vs ITO WARD 2(5) NOIDA, NOIDA

ITA 7588/DEL/2025[2019-20]Status: Disposed1/4/2026AY 2019-20

BPTP LIMITED RESULTING COMPANY OF M/S NATIVE BUILDCON PVT LTD WHICH MERGED WITH M/S BPTP LIMITED,DELHI vs DY. DIRECTOR OF INCOME TAX, BANGALORE / DCIT, CENTRAL CIRCLE-32, NEW DELHI, JHANDEWALAN, NEW DELHI

ITA 7537/DEL/2025[2022-23]Status: Disposed1/4/2026AY 2022-23

APACE DEVELOPERS PVT LTD,GHAZIABAD vs ITO WARD-3(1), DELHI

ITA 204/DEL/2025[2016-17]Status: Disposed1/4/2026AY 2016-17

NAVEEN GOEL,DELHI vs ACIT, CENTRAL CIRCLE-20, DELHI

ITA 1449/DEL/2023[2019-20]Status: Disposed1/4/2026AY 2019-20

M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, DELHI & ANR.

W.P.(C)-15970/202330/3/2026

PR. COMMISSIONER OF INCOME TAX -15, DELHI vs NIVESH GROUP

ITA/420/202430/3/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

ARCHANA KASHYAP vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX DELHI

W.P.(C)/16074/202428/3/2026

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs ALCALTEL LUCENT INTERNATIONAL

ITA/260/202627/3/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs ALCATEL LUCENT INTERNATIOANL FRANCE

ITA/261/202627/3/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs ALCALTEL LUCENT INTERNATIONAL

ITA/264/202627/3/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs RAJAN SHARMA

ITA/255/202627/3/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs ALCATEL LUCENT FRANCE

ITA/259/202627/3/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs ALCATEL LUCENT INTERNATIONAL FRANCE

ITA/265/202627/3/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

FOUNDATION FOR COMPUTING EDUCATION IN INDIA,DELHI vs CIT EXEMPTION, DELHI

ITA 988/DEL/2026[2024-25]Status: Disposed27/3/2026AY 2024-25

FOUNDATION FOR COMPUTING EDUCATION IN INDIA,DELHI vs DCIT EXEMPTION, DELHI

ITA 987/DEL/2026[2024-25]Status: Disposed27/3/2026AY 2024-25