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ITAT Delhi Bench

78,230 judgments

SAMEER MUTREJA,GURGAON vs JCIT(OSD), NEW DELHI

ITA 5103/DEL/2025[2019-20]Status: Disposed2/4/2026AY 2019-20

SAMEER MUTREJA,GURGAON vs JCIT(OSD), NEW DELHI

ITA 5102/DEL/2025[2018-19]Status: Disposed2/4/2026AY 2018-19

SAMEER MUTREJA,GURGAON vs JCIT(OSD), NEW DELHI

ITA 5101/DEL/2025[2017-18]Status: Disposed2/4/2026AY 2017-18

SAMEER MUTREJA,GURGAON vs JCIT(OSD), NEW DELHI

ITA 5100/DEL/2025[2016-17]Status: Disposed2/4/2026AY 2016-17

SAMEER MUTREJA,GURGAON vs JCIT (OSD), NEW DELHI

ITA 5099/DEL/2025[2015-16]Status: Disposed2/4/2026AY 2015-16

SAMEER MUTREJA,GURGAON vs JCIT (OSD), NEW DELHI

ITA 5098/DEL/2025[2014-15]Status: Disposed2/4/2026AY 2014-15

SACHIN MUTREJA,GURGOAN vs JOINT COMMISSIONER OF INCOME TAX (OSD), DELHI

ITA 4957/DEL/2025[2020-21]Status: Disposed2/4/2026AY 2020-21

SACHIN MUTREJA,GURGOAN vs JOINT COMMISSIONER OF INCOME TAX (OSD), NEW DELHI

ITA 4956/DEL/2025[2019-20]Status: Disposed2/4/2026AY 2019-20

SACHIN MUTREJA,HARYANA vs JCIT (OSD), DELHI

ITA 4955/DEL/2025[2018-19]Status: Disposed2/4/2026AY 2018-19

SACHIN MUTREJA,GURGOAN vs JOINT COMMISSIONER OF INCOME TAX (OSD), NEW DELHI

ITA 4954/DEL/2025[2017-18]Status: Disposed2/4/2026AY 2017-18

SACHIN MUTREJA,GURGOAN vs JOINT COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 4953/DEL/2025[2016-17]Status: Disposed2/4/2026AY 2016-17

SACHIN MUTREJA,GURGOAN vs JOINT COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 4952/DEL/2025[2015-16]Status: Disposed2/4/2026AY 2015-16

SACHIN MUTREJA,HARYANA vs JCIT(OSD), DELHI

ITA 4951/DEL/2025[2014-15]Status: Disposed2/4/2026AY 2014-15

NITESH KAPOOR,DELHI vs INCOME TAX OFFICER, DELHI

ITA 6105/DEL/2024[2015-16]Status: Disposed2/4/2026AY 2015-16

EXTREME LABS INDIA PRIVATE LIMITED,DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 5499/DEL/2024[AY 2021-22]Status: Disposed2/4/2026

VINAY CHAUDHARY,PITAMPURA vs ACIT INT TAX 1(2)(1), DELHI

ITA 3115/DEL/2023[2021-22]Status: Disposed2/4/2026AY 2021-22

DCIT CIRCLE-4(2), NEW DELHI vs BENETTON INDIA PRIVATE LIMITED., GURGAON

ITA 1846/DEL/2023[2013-14]Status: Disposed2/4/2026AY 2013-14

BENETTON INDIA PRIVATE LIMITED,GURUGRAM vs ACIT CENTRAL CIRCLE 4(2), NEW DELHI

ITA 1012/DEL/2023[2013-14]Status: Disposed2/4/2026AY 2013-14

ALKA AGARWAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, DELHI & ANR.

W.P.(C)/4254/20261/4/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

GE ENGINE SERVICES LLC,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITITA 85/DEL/2025[2023-24]Status: Disposed1/4/2026AY 2023-24