ITAT Delhi Bench
78,243 judgments
BRAHMAPUTRA INFRASTRUCTURE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE 15, NEW DELHI
SHRI SATBEER SINGH GODARA, HON’BLE (Judicial Member), SHRI NAVEEN CHANDRA, HON’BLE (Accountant Member)
DCIT, CENTRAL CIRCLE , GHAZIABAD vs AMRIT BANASPATI COMPANY LTD., NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DCIT, CENTRAL CIRCLE , GHAZIABAD vs AMRIT BANASPATI COMPANY LTD., NOIDA
DCIT, CENTRAL CIRCLE , GHAZIABAD vs AMRIT BANASPATI COMPANY LTD., NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
AMRIT BANASPATI COMPANY LTD.,NOIDA vs DCIT, CENTRAL CIRCLE , GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
AMRIT BANASPATI COMPANY LTD.,NOIDA vs DCIT, CENTRAL CIRCLE , GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
AMRIT BANASPATI COMPANY LTD.,NOIDA vs DCIT, CENTRAL CIRCLE , GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SHANTI DEVI JAIN MEMORIAL TRUST,MUZAFFARNAGAR vs ITO, WARD EXEMPTION , GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
THE BANK OF TOKYO MITSUBISHI UFJ,NEW DELHI vs DCIT, CIRCLE- 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
ITO, NEW DELHI vs SMT. SUDHARSHNA ARORA, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs OM PRAKASH ARORA
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
SPLENDOUR MARINE TRADING FZE,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX , DELHI
GANGORTI SHARMA,UTTAR PRADESH vs ITO WARD I(2), MEERUT
SHRI VIKAS AWASTHY (Judicial Member)
ANUJ GUPTA,FARIDABAD vs ITO, WARD 1(1), FBD, FARIDABAD,HARYANA
SHRI VIKAS AWASTHY (Judicial Member)
SPACE 4 BUSINESS SOLUTIONS PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 3, DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
SHIVANI GUPTA,DELHI vs WARD 70(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
YUGA PRINTPACK PRIVATE LIMITED,. vs ITO WARD-2(5), FARIDABAD, .
SHRI VIKAS AWASTHY (Judicial Member)
ACHARYA MAHAMANDLESHWAR SWAMI GANESHANAND MAHARAJ DHARMARTH TRUST,JIND vs CIT(EXEMPTION), ROHTAK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ESTEE INDIA FUND ,MAURITIUS vs ACIT CIRCLE INT TAX 1(2)(2), DELHI
ERICSSON INDIA GLOBAL SERVICES PVT LTD,NEW DELHI vs ACIT SPL. RANGE 3, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)