ITAT Delhi Bench
78,243 judgments
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RICHFIELD GOODS PVT. LTD.
LALA MAHABIR PRASAD & SONS HUF,DELHI vs ACIT CENTRAL CIRCLE 32, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
VAISHNO PRASAD RAJESH,DELHI vs ITO WARD 2(5), GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
BHARAT GAURAV PRATISHTHAN,HATHRAS vs INCOME TAX OFFICER, EXEMPTION WARD , GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
NITIN DOBRIYAL,GHAZIABAD vs WARD 2(2)(1) GHAZIABAD, GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
HEG LIMITED ,MANDIDEEP RAISEN vs DCIT CENTRAL CIRCLE 31, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SUMANTO PAUL,DELHI vs THE ASSESSING OFFICER , INCOME TAX DEPARTMENT
us that the show cause notice for penalty under Section 271(1)(c) of the Act dated 10.01.2024 for the year under consideration though issued, no notice has been issued alleging either concealment of income or furnishing inaccurate particulars of income made by the assessee which is mandatory failing which the entire proceedings is vitiated and, thus, liable to be quashed as was the argument advanced by the Ld. Counsel for the assessee before us which is found to be acceptable. Further, no s
M/S YASHRAJ ESTATES PRIVATE LIMITED,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GOLFWORX VENTURES PRIVATE LIMITED,DELHI vs ITO, WARD 74(3), NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
NORTHERN REALTY INFRA PRIVATE LIMITED,DELHI vs ITO, DELHI
SHRI RAJ KUMAR CHAUHAN, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
JAGAT SINGH,KHURJA vs ITO, WARD 3(2), BULANDSHAHR
SHRI RAJ KUMAR CHAUHAN, HON'BLE (Judicial Member), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
HCL TRAINING & STAFFING SERVICES PRIVATE LIMITED,NEHRU PLACE vs CIRCLE 11(1), DELHI, I P ESTATE, NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
UMA KANT GARG,DELHI vs ACIT, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
GURMEET SINGH,AMBALA CITY vs DCIT CENTRAL CIRCLE , KARNAL
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
VINAY KUMAR SINGH,NOIDA vs ITO WARD 5(2)5, GAUTAM BUDHA NAGAR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
VINAY KUMAR SINGH,NOIDA vs ITO WARD 5(2)(5), GAUTAM BUDH NAGAR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SATISH CHAND TYAGI,GHAZIABAD vs ASSESSING OFFICER, GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SIDH FARMS,DELHI vs INCOME TAX OFFICER, WARD 55(5), DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
LOGICS POWERAMR PRIVATE LIMITED,DELHI vs ASST DIRECTOR OF INCOME TAX, BENGALURU
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
SUPERTECH EV LIMITED,JHAJJAR vs ITO EXEMPTION WARD, ROHTAK
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
