ITAT Delhi Bench
78,243 judgments
ODISHA TELEVISION LIMITED,DELHI vs CIRCLE 19(1), DELHI, DELHI
ANUMOD SHARMA,GURGOAN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 16, DELHI, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
REKANTAA DEVELOPERS PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 3, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
REKANTAA DEVELOPERS PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 3, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
RAJENDER KUMAR GUPTA,DELHI vs ACIT, CENTRE CIRCLE-25, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AMIT KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE-25, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
PUNIT KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE -25, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
MICRO FINANCE INDUSTRY NETWORK,GURGAON vs CIT(E), CHANDIGARH
MICRO FINANCE INDUSTRY NETWORK,GURGAON vs CIT(E), CHANDIGARH
MODERN INSTITUTE OF EDUCATION PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SANJAY KUMAR YADAV,DELHI vs CIT APPEAL, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VANGUARD MEDIA PRIATE LIMITED,DELHI vs ITO WARD 27(3), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VIKAS CHAWLA,DELHI vs INCOME TAX OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ATUL KUMAR GARG,GHAZIABAD vs LD. ASSESSING OFFICER, FACELESS, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
HARI PARKASH,GANAUR SONIPAT vs INCOME TAX OFFICER WARD -1, SONIPAT
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INCOME TAX OFFICER, GURGAON vs ECOGREEN ENERGY GWALIAR PRIVATE LIMITED, GURGAON
SHRI VIMAL KUMAR (Judicial Member)
PADMA LOGISTICS PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-5, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
AKASH SOMANY,KHOL ROAD , KUND, REWARI vs ITO, REWARI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ACIT, DELHI vs JAGPREET & CO, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SHIPAIR LOGISTICS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
