ITAT Delhi Bench
78,243 judgments
VINOD KUMAR JAIN,DELHI vs INCOME TAX OFFICER, WARD-1, SONEPAT
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RSWM LIMITED,RAJASTHAN vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-31, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
PIONEER PANEL PRODUCTS,NEW DELHI vs ITO WARD 3, ROHTAK
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
WORLDWIDE TEXTILES PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-27(2), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RICHMOND EDUCATIONAL SOCIETY,NOIDA vs DCIT/ACIT CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD
HYDERABAD RING ROAD PROJECT PRIVATE LIMITED,INDIA vs ACIT, CIRCLE
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SULTAN SINGH,HARYANA vs INCOME TAX OFFICER, WARD-1, KARNAL, HARYANA
SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
ACIT, CIRCLE - 10(1), DELHI vs M/S HYDERABAD RING ROAD PROJECT PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
AJAY KUMAR GUPTA,PANIPAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, ROHTAK, ROHTAK
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
ACIT, CIRCLE- 19(1), DELHI vs PNC RAJASTHAN HIGHWAYS PVT. LTD., NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
MICROTEK INFRASTRUTURES PRIVATE LIMITED,DELHI vs PCIT, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INCOME TAX OFFICER, NEW DELHI vs R L STEEL AND ENERGY LIMITED, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SUDHIR AWANA,GAUTAM BUDDHA NAGAR vs ACIT,CIRCLE-3, NOIDA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ALOK & CO LLP,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ALOK & CO LLP,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
NARENDRA PAL SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SUMITRA DEVI,GURGAON vs ITO,WARD 4(1),GURGAON, GURGAON
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs VIJAY KUMAR, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)