ITAT Delhi Bench
78,243 judgments
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MALHOTRA CABLES PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RAVI KUMAR,ANANGPUR, FARIDABAD vs ASSESSING OFFICER, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX, DELHI vs SMART VALUE PRODUCTS & SERVICES LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MALHOTRA CABLES PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRA CIRCLE - 7, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MALHOTRA CABLES PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE -7, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MALHOTRA CABLES PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE -7, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MALHOTRA CABLES PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE - 7, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
JUBILANT INGREVIA LIMITED,BHARTIAGRAM vs ASSISTANT COMMISSIONER OF INCOME TAX, MORADABAD
SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
M3M INDIA PVT.LTD.,HARYANA vs JCIT(OSD) TDS CIRCLE, GURGAON
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA, JUDICIAL MEMBER (Assessment Years: 2017-18 to 2021-22) M/s M3M India Pvt. Ltd. Vs. JCIT, (OSD)TDS Circle Unit Sb/C/5L/Office 008, M3M Urbana, Sector-67, Golf Course South City II, S.O. Gurugram, Haryana - 122101 स्थायीलेखासं./जीआइआरसं./PAN/GIR No: AACCT7082Q Appellant Respondent Appellant by : Sh. S.S. Nager, CA, Sh. Gaurav Sachdeva, CA Respondent by : Ms. Amish S. Gupt, CIT,DR Date of Hearing 15.01.2026 Date of Pronouncement 11
M3M INDIA PVT.LTD.,GURGAON vs JCIT OSD TDS CIRCLE, GURGAON
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA, JUDICIAL MEMBER (Assessment Years: 2017-18 to 2021-22) M/s M3M India Pvt. Ltd. Vs. JCIT, (OSD)TDS Circle Unit Sb/C/5L/Office 008, M3M Urbana, Sector-67, Golf Course South City II, S.O. Gurugram, Haryana - 122101 स्थायीलेखासं./जीआइआरसं./PAN/GIR No: AACCT7082Q Appellant Appellant by : Respondent by : Date of Hearing Date of Pronouncement Gurgaon Haryana .. Respondent Sh. S.S. Nager, CA, Sh. Gaurav Sachdeva, CA Ms. Amish S. Gupt, C
M3M INDIA PVT. LTD.,GURGAON vs JCIT OSD TDS CIRCLE, GURGAON
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA, JUDICIAL MEMBER (Assessment Years: 2017-18 to 2021-22) M/s M3M India Pvt. Ltd. Vs. JCIT, (OSD)TDS Circle Unit Sb/C/5L/Office 008, M3M Urbana, Sector-67, Golf Course South City II, S.O. Gurugram, Haryana - 122101 स्थायीलेखासं./जीआइआरसं./PAN/GIR No: AACCT7082Q Appellant Respondent Appellant by : Sh. S.S. Nager, CA, Sh. Gaurav Sachdeva, CA Respondent by : Ms. Amish S. Gupt, CIT,DR Date of Hearing 15.01.2026 Date of Pronouncement 11
M3M INDIA PVT.LTD.,GURGAON vs JCIT OSD TDS CIRCLE, GURGAON
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
M3M INDIA PVT.LTD.,GURGOAN vs JCIT OSD TDS CIRCLE, GURGAON
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA, JUDICIAL MEMBER (Assessment Years: 2017-18 to 2021-22) M/s M3M India Pvt. Ltd. Vs. JCIT, (OSD)TDS Circle Unit Sb/C/5L/Office 008, M3M Urbana, Sector-67, Golf Course South City II, S.O. Gurugram, Haryana - 122101 स्थायीलेखासं./जीआइआरसं./PAN/GIR No: AACCT7082Q Appellant Respondent Appellant by : Sh. S.S. Nager, CA, Sh. Gaurav Sachdeva, CA Respondent by : Ms. Amish S. Gupt, CIT,DR Date of Hearing 15.01.2026 Date of Pronouncement 11
GE ENGINE SERVICES LLC,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
KULDEEP,HAPUR vs ITO, WARD 3(4), HAPUR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
