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ITAT Delhi Bench
78,243 judgments
AANCHAL IMPEX PVT LTD,NEW DELHI vs ITO WARD - 1(1), NEW DELHI
ITA 9089/DEL/2019[2007-08]Status: Disposed11/3/2026AY 2007-08
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
PANKAJ SETHI L/H BRIJ MOHAN SETHI,NEW DELHI vs ITO, WARD-62(5), NEW DELHI
ITA 9006/DEL/2019[2014-15]Status: Disposed11/3/2026AY 2014-15
EAST DELHI LEASING P.LTD,NEW DELHI vs ITO, WARD-8(1), NEW DELHI
ITA 7917/DEL/2019[2010-11]Status: Disposed11/3/2026AY 2010-11
ITO, NEW DELHI vs M/S. WISDOM EXPORT PVT. LTD., DELHI
ITA 2172/DEL/2017[2007-08]Status: Disposed11/3/2026AY 2007-08
MS. MADHUMITA ROY (Judicial Member)
M.P.N. COLLEGE,AMBALA vs JCIT, KARNAL
ITA 4081/DEL/2015[2010-11 (F.Y. 2009-10)]Status: Disposed11/3/2026
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
MATRIX INFO SYSTEMS PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26 & ORS.
W.P.(C)/512/202610/3/2026
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs EVEREST GLOBAL INC.
ITA - 175 / 202610/3/2026
PRINCIPAL COMMISSIONER OF INCOME TAX-10 vs AMIT SANKHWAL
ITA/173/202610/3/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SMT. SNEH SHARMA
ITA - 176 / 202610/3/2026
ORAVEL STAYS LIMITED vs COMMISSIONER OF INCOME-TAX (TDS)-2, DELHI & ORS.
W.P.(C)/2932/20269/3/2026
PR COMMISSIONER OF INCOME TAX DELHI -4 vs MS GRUNER INDIA PVT LTD
ITA/171/20269/3/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
EXPEDITORS INTERNATIONAL OF WASHINGTON, INC,WASHINGTON vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)(2), INTERNATIONAL TAXATION, NEW DELHI
ITITA 6/DEL/2026[2023-24]Status: Disposed9/3/2026AY 2023-24
METLIFE GLOBAL OPERATIONS SUPPORT CENTER PRIVATE LIMITED ,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 16(1), NEW DELHI
ITA 8750/DEL/2025[2018-19]Status: Disposed9/3/2026AY 2018-19
MS. MADHUMITA ROY (Judicial Member)
M/S CARE INDIA SOLUTIONS FOR SUSTAINABLE DEVELOPMENT,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
ITA 7439/DEL/2025[2023-24]Status: Disposed9/3/2026AY 2023-24
M/S CARE INDIA SOLUTION FOR SUSTAINABLE DEVELOPMENT,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
ITA 7438/DEL/2025[2022-23]Status: Disposed9/3/2026AY 2022-23
M/S CARE INDIA SOLUTION FOR SUSTAINABLE DEVELOPMENT,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
ITA 7437/DEL/2025[2016-17]Status: Disposed9/3/2026AY 2016-17
INTERNATIONAL NAVODAYA CHAMBER OF COMMERCE,DELHI vs CIT EXEMPTION, DELHI
ITA 7430/DEL/2025[2026-2027]Status: Disposed9/3/2026AY 2026-2027
Sh. Raj Kumar Chauhan (Judicial Member), Smt. Renu Jauhri (Accountant Member)
INTERNATIONAL NAVODAYA CHAMBER OF COMMERCE,DELHI vs CIT EXEMPTION DELHI, DELHI
ITA 7429/DEL/2025[2026-2027]Status: Disposed9/3/2026AY 2026-2027
Sh. Raj Kumar Chauhan (Judicial Member), Smt. Renu Jauhri (Accountant Member)
BLUE BELL INFOSOLUTIONS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 7382/DEL/2025[2017-2018]Status: Disposed9/3/2026AY 2017-2018
SHRI VIMAL KUMAR (Judicial Member)
PRIMEGOLD STEEL AND POWER LIMITED, CLUB ROAD PUNJABI BAGH EXTENSION,DELHI vs ACIT,CENTRAL CIRCLE 26, DELHI, DELHI
ITA 5257/DEL/2025[2015-16]Status: Disposed9/3/2026AY 2015-16
SHRI VIMAL KUMAR (Judicial Member)