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ITAT Delhi Bench

78,243 judgments

JSP PROJECTS (P) LTD,DELHI vs DCIT CENTRAL CIRCLE - 13, DELHI

ITA 3647/DEL/2025[2021-22]Status: Disposed9/3/2026AY 2021-22

SHRI YOGESH KUMAR U.S. (Judicial Member)

JSP PROJECTS (P) LTD,DELHI vs DCIT CENTRAL CIRCLE - 13, DELHI

ITA 3646/DEL/2025[2020-21]Status: Disposed9/3/2026AY 2020-21

SHRI YOGESH KUMAR U.S. (Judicial Member)

JSP PROJECTS (P) LTD,DELHI vs DCIT CENTRAL CIRCLE -13, DELHI

ITA 3645/DEL/2025[2019-20]Status: Disposed9/3/2026AY 2019-20

SHRI YOGESH KUMAR U.S. (Judicial Member)

JSP PROJECTS (P) LTD,DELHI vs DCIT CENTRAL CIRCLE - 13, DELHI

ITA 3644/DEL/2025[2016-17]Status: Disposed9/3/2026AY 2016-17

SHRI YOGESH KUMAR U.S. (Judicial Member)

JSP PROJECTS (P) LTD,DELHI vs DCIT CENTRAL CIRCLE - 13, DELHI

ITA 3643/DEL/2025[2015-16]Status: Disposed9/3/2026AY 2015-16

SHRI YOGESH KUMAR U.S. (Judicial Member)

LNRS DATA SERVICES LIMITED,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 2(2)(1), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI

ITITA 1544/DEL/2025[AY 2022-23]Status: Disposed6/3/2026

TRINITY LOGEX (INDIA) PVT. LTD.,DELHI vs ITO WARD-25(4), DELHI

ITA 7597/DEL/2025[2017-18]Status: Disposed5/3/2026AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member)

ACIT, CIRCLE-3, GURUGRAM, GURGARON vs PERFETTI VAN MELLE INIDA PRIVATE LIMITED, GURGAON

ITA 623/DEL/2025[2010]Status: Disposed5/3/2026

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GURSHARAN GOYAL ,DELHI vs DCIT CIRCLE-27, DELHI

ITA 5992/DEL/2025[2011-12]Status: Heard5/3/2026AY 2011-12

SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)

ACIT, CIRCLE-7(1), DELHI, DELHI vs DELHI CONTROL DEVICES PRIVATE LIMITED, DELHI

ITA 5909/DEL/2025[2018-19]Status: Heard5/3/2026AY 2018-19

SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)

DHARMBATI,FARIDABAD vs INCOME TAX INSPECTOR FARIDABAD, FARIDABAD

ITA 5672/DEL/2025[2018-19]Status: Disposed5/3/2026AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

KRC GEMS PVT LTD,DELHI vs DCIT, CC-28, NEW DELHI

ITA 5596/DEL/2025[2017-18]Status: Disposed5/3/2026AY 2017-18

ACIT, CIRCLE- 19(2), NEW DELHI vs PVR LTD., NEW DELHI

ITA 4071/DEL/2017[2012-13]Status: Disposed5/3/2026AY 2012-13

ODEAN SHRINE MULTIPLEX PVT. LTD,NEW DELHI vs DCIT, CIRCLE- 19(1), NEW DELHI

ITA 3844/DEL/2017[2012-13]Status: Disposed5/3/2026AY 2012-13

PVR LTD.,NEW DELHI vs DCIT, CIRCLE- 19(2), NEW DELHI

ITA 3842/DEL/2017[2012-13]Status: Disposed5/3/2026AY 2012-13

ACIT, NEW DELHI vs M/S. ODEAN SHRINE MULTIPLEX PVT. LTD., NEW DELHI

ITA 3656/DEL/2017[2012-13]Status: Disposed5/3/2026AY 2012-13

AMADEUS IT GROUP SA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) INTERNATIONAL TAXATION & ORS.

W.P.(C)/15815/202527/2/2026

GAURAV DALMIA vs DEPUTY DIRECTOR OF INCOME TAX INVESTIGATION UNIT 2 (3) DELHI & ORS.

W.P.(C)/8352/202527/2/2026

NORD ANGLIA EDUCATION LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INT. TAX 2(2) (2), NEW DELHI

W.P.(C)/2686/202626/2/2026

BKR CAPITAL PVT. LTD vs INCOME TAX OFFICER, WARD 4.1., DELHI

W.P.(C)/19738/202526/2/2026