← All Benches
ITAT Delhi Bench
78,066 judgments
MAMTA KANWAL,DELHI vs WARD 1(3), FBD, FARIDABAD
ITA 3766/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
HARJEET SINGH,RAMPUR vs ITO, RAMPUR
ITA 3762/DEL/2026[2020-2021]Status: Disposed17/7/2026AY 2020-2021
ARUN TYAGI,NEW DELHI vs INCOME TAX OFFICER, WARD 29(1), DELHI, DELHI
ITA 3749/DEL/2026[2022-23]Status: Disposed17/7/2026AY 2022-23
KHEM SINGH,DELHI vs ITO WARD 67(7), NEW DELHI
ITA 3712/DEL/2026[2012-13]Status: Disposed17/7/2026AY 2012-13
KRISHI UTPADAN MANDI SAMITI BILSI,BADAYUN, UTTAR PRADESH vs ITO-2(3), BADAYUN-1, BADAYUN, UTTAR PRADESH
ITA 3662/DEL/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
PARVATI DEVI EDUCATIONAL SOCIETY,NEW DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(4), DELHI, NEW DELHI
ITA 3654/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
SUMAN KUMAR,IITL NIMBUS THE HYDE PARK,SECTOR- vs ITO WARD 5(3)(4), G BUDH NAGAR
ITA 3653/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
OM WATI,DELHI vs ASSESSING OFFICER / NFASC, DELHI
ITA 3431/DEL/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
AMIT KUMAR TYAGI,DELHI vs ITO, CIVIC CENTRE, DELHI
ITA 3412/DEL/2026[2011-12]Status: Disposed17/7/2026AY 2011-12
ASHISH CHHOKER,SAMALKHA vs INCOME TAX OFFICER WARD - 1, PANIPAT
ITA 3282/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
AMBICA STEELS LIMITED,DELHI vs DCIT, CC 28, DELHI
ITA 3054/DEL/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
AMBICA STEELS LIMITED,DELHI vs DCIT CC -28, DELHI
ITA 3053/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
AMBICA STEELS LIMITED,DELHI vs DCIT CC-28, DELHI
ITA 3052/DEL/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
AMBICA STEELS LIMITED,DELHI vs DCIT, CC-28, DELHI
ITA 3051/DEL/2026[2015-16]Status: Disposed17/7/2026AY 2015-16
AMBICA STEELS LIMITED,DELHI vs DCIT CC-28, DELHI
ITA 3050/DEL/2026[2014-15]Status: Disposed17/7/2026AY 2014-15
SANJAY GAS SERVICES,HISAR vs ITO WARD 1, HISAR
ITA 3046/DEL/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
SH. RAHUL DHINGRA (HUF),DELHI vs ITO, WARD-49(1), DELHI
ITA 3041/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
VICHAR VINIMAY NYAS,GURGAON vs CIT EXEMPTIONS, CHANDIGARH
ITA 2990/DEL/2026[2026-27]Status: Disposed17/7/2026AY 2026-27
VICHAR VINIMAY NYAS ,GURGAON vs CIT EXEMPTIONS , CHANDIGARH
ITA 2989/DEL/2026[2026-27]Status: Disposed17/7/2026AY 2026-27
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1), DELHI vs P. C. GLOBAL MERCHANDISING PVT LTD , DELHI
ITA 2988/DEL/2026[2020-21]Status: Disposed17/7/2026AY 2020-21