← All Benches
ITAT Delhi Bench
78,066 judgments
VIRENDER SINGH,DELHI vs ASSESSING OFFICER, DELHI
ITA 2957/DEL/2026[2014-15]Status: Disposed17/7/2026AY 2014-15
NEERAJ KUMAR & SONS HUF,DELHI vs DCIT CIRCLE 58(1), DELHI, DELHI
ITA 2889/DEL/2026[2014-15]Status: Disposed17/7/2026AY 2014-15
SBHSS FOUNDATION,NEW DELHI vs CIT(E), DELHI
ITA 2870/DEL/2026[2025-26]Status: Disposed17/7/2026AY 2025-26
SBHSS FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 2869/DEL/2026[2025-26]Status: Disposed17/7/2026AY 2025-26
TECHNOFAB ENGINEERING LIMITED, THROUGH ITS RESOLUTION PROFESSIONAL MR. ATUL MITTAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7, DELHI, NEW DELHI
ITA 2866/DEL/2026[2021-22]Status: Disposed17/7/2026AY 2021-22
TECHNOFAB ENGINEERING LIMITED, THROUGH ITS RESOLUTION PROFESSIONAL MR. ATUL MITTAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7, DELHI, NEW DELHI
ITA 2865/DEL/2026[2021-22]Status: Disposed17/7/2026AY 2021-22
GLOBE GROUND INDIA PVT LTD,,DELHI vs ACIT, CIRCLE 10(1), DELHI
ITA 2817/DEL/2026[2019-20]Status: Disposed17/7/2026AY 2019-20
GLOBE GROUND INDIA PVT LTD,DELHI vs ACIT, CIRCLE 10(1), DELHI
ITA 2816/DEL/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
GOYAL EDUCATIONAL AND WELFARE SOCIETY,FARIDABAD vs CIT EXEMPTION, CHANDIGARH
ITA 2814/DEL/2026[-]Status: Disposed17/7/2026
RAJESH KUMAR, NEW DELHI vs PARAS GOEL, DELHI
ITA 2803/DEL/2026[2019-20]Status: Disposed17/7/2026AY 2019-20
UMAR FAROOQ,SAHARANPUR vs JAO, INCOME TAX OFFICE, SAHARANPUR
ITA 2801/DEL/2026[2012-13]Status: Disposed17/7/2026AY 2012-13
ADITYA BHARADWAJ,NEW DELHI vs INCOME TAX OFFICER ,WARD 54 (1), DELHI
ITA 2800/DEL/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
INCOME TAX OFFICER, WARD-1, PANIPAT , PANIPAT vs NAVEEN RATHI, PANIPAT
ITA 2618/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
CHANDER MOHAN SINGH THAKARAN,GHAZIABAD vs ADDL/JCIT(A) HYDERABAD, HYDERABAD
ITA 2488/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
UMA SHANKAR HUF,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2408/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
LIFESTYLE BUILDCON PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, NEW DELHI
ITA 2154/DEL/2026[2023-24]Status: Disposed17/7/2026AY 2023-24
SWAMI DAYANAND EDUCATIONAL TRUST,GURGAON vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 2123/DEL/2026[2026-27]Status: Disposed17/7/2026AY 2026-27
UNIVERSITY COLLEGE OF MEDICAL SCIENCES,DELHI vs OFFICE OF THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE EXEMP 2(1), DELHI, CIVIC CENTRE,NEW DELHI
ITA 1844/DEL/2026[2018-2019]Status: Disposed17/7/2026AY 2018-2019
MAMTA SOLANKI,POOTH KALAN, DELHI vs INCOME TAX OFFICER (ITO), WARD-36(1), DELHI, CIVIC CENTRE, NEW DELHI
ITA 1841/DEL/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
SPICETECH SYSTEM PVT. LTD. ,DELHI vs DCIT CIRCLE 22 (2), NEW DELHI
ITA 1829/DEL/2026[2023-24]Status: Disposed17/7/2026AY 2023-24