← All Benches
ITAT Delhi Bench
78,066 judgments
JAI PRAKASH SINGHAL,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 1898/DEL/2026[2020-21]Status: Disposed20/7/2026AY 2020-21
INCOME TAX OFFICER, REWARI vs VINOD KUMAR, REWARI
ITA 1893/DEL/2026[2017]Status: Disposed20/7/2026
JATIN MAKKER ,DELHI vs ACIT CIRCLE - 45 (1) , DELHI
ITA 1880/DEL/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs INTERNATIONAL GREEN SCAPES LIMITED, DELHI
ITA 1229/DEL/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD., FARIDABAD vs MAGNUM WONDERPLAST PVT. LTD., FARIDABAD
ITA 7686/DEL/2025[2018]Status: Disposed20/7/2026
SHRI JATIN MADANI,DELHI vs ACIT, CENTRAL CIRCLE-06, DELHI
ITA 6137/DEL/2025[2017-18]Status: Disposed20/7/2026AY 2017-18
SHRI JATIN MADANI ,DELHI vs ACIT CENTRAL CIRCLE-06 , DELHI
ITA 6136/DEL/2025[2014-15]Status: Disposed20/7/2026AY 2014-15
SHRI JATIN MADANI ,DELHI vs ACIT CENTRAL CIRCLE -06 , DELHI
ITA 6135/DEL/2025[2013-14]Status: Disposed20/7/2026AY 2013-14
OMKAR GADI FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 1009/DEL/2025[2025-2026]Status: Fixed20/7/2026AY 2025-2026
FUJIFILM INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, DCIT, JCIT, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 3446/DEL/2024[2020-21]Status: Disposed20/7/2026AY 2020-21
JONES LANG LASALLE PROPERTY CONSULTANTS (INDIA) PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 13(1), DELHI/ ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITTPA 218/DEL/2026[2022-23]Status: Disposed17/7/2026AY 2022-23
INCOME TAX OFFICER, WARD-48(1), NEW DELHI, DELHI vs RITU JAIN, DELHI
ITA 962/DEL/2026[2013-14]Status: Disposed17/7/2026AY 2013-14
JASMINE SINGH,TEXAS, USA vs INCOME TAX OFFICER, DELHI
ITA 845/DEL/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
LAKSHMAN DASS,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 6049/DEL/2026[2023-24]Status: Disposed17/7/2026AY 2023-24
ESCORTS SPORTS CLUB,FARIDABAD vs INCOME TAX OFFICER EXEMPTION WARD, FARIDABAD
ITA 5912/DEL/2026[2026-27]Status: Disposed17/7/2026AY 2026-27
BANARSI DAS BANGA CHARITABLE TRUST,DELHI vs CIT (EXEMPTION), DELHI
ITA 5102/DEL/2026[not applicable]Status: Disposed17/7/2026
MARGOOB ALI,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD-3(1)(2), MUZAFFARNAGAR
ITA 4683/DEL/2026[2012-13]Status: Disposed17/7/2026AY 2012-13
NITI RANJAN, DCIT, EXEMPTION CIRCLE, GZB, GHAZIABAD vs JYOTI EDUCATIONAL SOCIETY (REG), NOIDA
ITA 3951/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
GEETA SHARMA,BALLABGARH vs THE INCOME TAX OFFICER, WARD -35(1), DELHI, NEW DELHI
ITA 3818/DEL/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
SHAILESH KUMAR,DELHI vs ACIT CIRCLE 43(1), NEW DELHI
ITA 3786/DEL/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
