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ITAT Delhi Bench

78,066 judgments

LG ELECTRONICS INDIA PVT. LTD,NEW DELHI vs DCIT CIRCLE 13(1), NEW DELHI

ITA 1036/DEL/2023[2018-19]Status: Disposed21/7/2026AY 2018-19

LG ELECTRONICS INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-13(1), NEW DELHI

ITA 2493/DEL/2022[2017-18]Status: Disposed21/7/2026AY 2017-18

LG ELECTRONICS INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, NATIONAL E- ASSESSMENT CENTRE, NEW DELHI

ITA 490/DEL/2021[2015-16]Status: Disposed21/7/2026AY 2015-16

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAVI BHARADWAJ

ITA/545/202620/7/2026

PR. COMMISSIONER OF INCOME TAX - 10 vs M/S NARAINHARI INFRASTRUCTURE DEVELOPERS PVT. LTD.

ITA/548/202620/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE GURGAON, HARYANA vs DEVINDER ARORA, HARYANA

ITITA 74/DEL/2025[2018-19]Status: Disposed20/7/2026AY 2018-19

SHILPA GOYAL,UDAIPUR vs ASSESSMENT UNIT, ASSESSMENT UNIT NFAC

ITA 984/DEL/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

M/S. LA ARCHPLAN (P) LTD.,DELHI vs DCIT, CENTRAL CIRCLE- 17, DELHI

ITA 880/DEL/2026[2023-24]Status: Disposed20/7/2026AY 2023-24

M/S LA ARCHPLAN (P) LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE 17, NEW DELHI

ITA 879/DEL/2026[2022-23]Status: Disposed20/7/2026AY 2022-23

M/S LA ARCHPLAN (P) LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE 17, NEW DELHI

ITA 878/DEL/2026[2021-22]Status: Disposed20/7/2026AY 2021-22

HAMDARD LABORATORIES INDIA,NEW DELHI vs DCIT CIRCLE EXEMPT 1(1), NEW DELHI

ITA 6248/DEL/2026[Not Applicable]Status: Disposed20/7/2026

SURAT SINGH,GURUGRAM vs INCOME TAX OFFICER, GURUGRAM

ITA 4286/DEL/2026[2018-19]Status: Disposed20/7/2026AY 2018-19

NARENDER KUMAR MITTAL,DELHI vs JCIT, RANGE 52, DELHI

ITA 3165/DEL/2026[2017-18]Status: Disposed20/7/2026AY 2017-18

VIPUL GARG,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR, HISAR

ITA 3164/DEL/2026[2018-19]Status: Disposed20/7/2026AY 2018-19

ASSAM HIRE PURCHASE COMPANY PRIVATE LIMITED,ASSAM vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI

ITA 3135/DEL/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

CHAWLA CONSTRUCTION,DELHI vs ITO WARD 62(1), DELHI

ITA 3117/DEL/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

RAJESH GARG,DELHI vs INCOME TAX OFFICER, DELHI

ITA 2888/DEL/2026[2016-17]Status: Disposed20/7/2026AY 2016-17

JITENDER KUMAR,DELHI vs NATIONAL FACELESS APEEAL CENTRE, DELHI

ITA 2886/DEL/2026[2020-21]Status: Disposed20/7/2026AY 2020-21

RAUNAQ EDUCATION FOUNDATION,GURGAON, HARYANA vs ACIT/DCIT-CIRCLE EXEMP 2(1), DELHI, DELHI, NEW DELHI

ITA 2876/DEL/2026[2024-25]Status: Disposed20/7/2026AY 2024-25

ANKIT JAIN,DELHI vs ITO WARD 36(1), DELHI

ITA 2683/DEL/2026[2016-17]Status: Disposed20/7/2026AY 2016-17