← All Benches
ITAT Delhi Bench
78,066 judgments
AKHIL GARG KUMAR,NEW DELHI vs ITO, WARD 34(5), NEW DELHI
ITA 814/DEL/2026[2017-18]Status: Disposed21/7/2026AY 2017-18
BRIJ VEER SINGH ,UTTAR PRADESH vs ITO WARD 1 (2) , NOIDA
ITA 5866/DEL/2026[2012-13]Status: Disposed21/7/2026AY 2012-13
NEW UDAY UDYOG,PANIPAT vs ITO, WARD-1, PANIPAT
ITA 4823/DEL/2026[2019-20]Status: Disposed21/7/2026AY 2019-20
RAMBIR GAUR,FARIDABAD vs ITO, WARD 2(5), FARIDABAD, CGO COMPLEX, FARIDABAD
ITA 4808/DEL/2026[2012-2013]Status: Disposed21/7/2026AY 2012-2013
ALPANA JAIN,UTTAR PRADESH vs ITO, WARD-2(1)(1), GHAZIABAD
ITA 3310/DEL/2026[2022-23]Status: Disposed21/7/2026AY 2022-23
SUBHASH CHAND GULATI ,NEW DELHI vs ITO WARD 63 (1), DELHI
ITA 3308/DEL/2026[2024-25]Status: Disposed21/7/2026AY 2024-25
KALPNA CHAWLA EDUCATIONAL TRUST ,HISAR vs CIT E , CHANDIGARH
ITA 3299/DEL/2026[-]Status: Disposed21/7/2026
MARATHON FINLEASE PRIVATE LIMITED,DELHI vs ITO WARD 16(2), DELHI
ITA 3296/DEL/2026[2013-14]Status: Disposed21/7/2026AY 2013-14
ANIL BANSAL,DELHI vs ITO, WARD 44(6), NEW DELHI
ITA 2905/DEL/2026[2019-20]Status: Disposed21/7/2026AY 2019-20
ANIL BANSAL,DELHI vs ITO, WARD 44(6), DELHI
ITA 2904/DEL/2026[2018-19]Status: Disposed21/7/2026AY 2018-19
ANKIT JAIN,DELHI vs DCIT, CC-28, DELHI
ITA 2588/DEL/2026[2020-21]Status: Disposed21/7/2026AY 2020-21
ANKIT JAIN,DELHI vs DCIT CC-28, DELHI
ITA 2587/DEL/2026[2019-20]Status: Disposed21/7/2026AY 2019-20
RAJU YADAV,REWARI vs ITO, REWARI (JAO), REWARI
ITA 22/DEL/2026[2014-15]Status: Disposed21/7/2026AY 2014-15
S. R. ASHOK & ASSOCIATES PRIVATE LIMITED,VASANT KUNJ, NEW DELHI vs DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX, (DCIT)/(ACIT), CIRCLE-22(2), DELHI, C.R. BUILDING, DELHI
ITA 10/DEL/2026[2018-19]Status: Disposed21/7/2026AY 2018-19
AJAY LOOMTEX PRIVATE LIMITED,NEW DELHI vs ITO-WARD 2(1), DELHI/, NEW DELHI
ITA 9009/DEL/2025[2019-20]Status: Disposed21/7/2026AY 2019-20
AJAY LOOMTEX PRIVATE LIMITED,NEW DELHI vs ITO-WARD 2(1), DELHI/, NEW DELHI
ITA 9008/DEL/2025[2018-19]Status: Disposed21/7/2026AY 2018-19
SANJEEV ARORA,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 8124/DEL/2025[2012-13]Status: Disposed21/7/2026AY 2012-13
SUBODH KANT SAHAY HUF,DWARKA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, JHANDEWALAN EXTENSION
ITA 6263/DEL/2025[2019-2020]Status: Disposed21/7/2026AY 2019-2020
ACCURATE PRESSINGS,FARIDABAD vs ITO, WARD- 1(1), FARIDABAD
ITA 5875/DEL/2025[2015-16]Status: Disposed21/7/2026AY 2015-16
LG ELECTRONICS INDIA PRIVATE LIMITED,NEW DELHI vs INCOME TAX DEPARTMET NFAC, DELHI
ITA 4397/DEL/2024[2020-21]Status: Disposed21/7/2026AY 2020-21
