← All Benches
ITAT Delhi Bench
78,066 judgments
PANKAJ SINGHAL,DELHI vs INCOME TAX OFFICER (ITO), DELHI
ITA 8796/DEL/2025[2020-21]Status: Disposed22/7/2026AY 2020-21
RKKR SHIKSHA FOUNDATION,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX , FARIDABAD,HARYANA
ITA 8622/DEL/2025[2026-2027]Status: Disposed22/7/2026AY 2026-2027
IILM FOUNDATION ACADEMY,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD
ITA 8620/DEL/2025[2026-2027]Status: Disposed22/7/2026AY 2026-2027
EMBRACE GAS SERVICES PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 8336/DEL/2025[2022-23]Status: Disposed22/7/2026AY 2022-23
ARVINDER SINGH,PUNJABI BAGH vs CIT (A), JHANDEWALAN
ITA 8076/DEL/2025[2018-2019]Status: Disposed22/7/2026AY 2018-2019
ARVINDER SINGH,PUNJABI BAGH vs CIT (A), JHANDEWALAN
ITA 8075/DEL/2025[2017-2018]Status: Disposed22/7/2026AY 2017-2018
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs SHEETAL CHAUDHARY, UTTAR PRADESH
ITA 6909/DEL/2025[2012-13]Status: Disposed22/7/2026AY 2012-13
MAHESH KUMAR,HARYANA vs ACIT CENTRAL CIRCLE, GURGAON
ITA 5603/DEL/2025[2019-20]Status: Disposed22/7/2026AY 2019-20
DCIT, GURGAON vs COTTON WORKS, GURGAON
ITA 5489/DEL/2025[2016-17]Status: Disposed22/7/2026AY 2016-17
VINEET PRATAP SHARMA,DELHI vs CIRCLE 22(2), DELHI
ITA 4597/DEL/2025[2020-21]Status: Disposed22/7/2026AY 2020-21
ACIT, CIRCLE-3(1), GURGAON vs TPV TECHNOLOGY INDIA PVT. LTD. , GURGAON
ITA 1947/DEL/2023[2015-16]Status: Disposed22/7/2026AY 2015-16
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs NEAC, NEW DELHI
ITA 608/DEL/2021[2016-17]Status: Disposed22/7/2026AY 2016-17
SANDEN VIKAS INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, TP DELHI 3(1)(2), NEW DELHI
ITA 1754/DEL/2021[2017-18]Status: Disposed22/7/2026AY 2017-18
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 5, NEW DELHI
ITA 8768/DEL/2019[2015-16]Status: Disposed22/7/2026AY 2015-16
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 5, NEW DELHI
ITA 6084/DEL/2018[2014-15]Status: Disposed22/7/2026AY 2014-15
LUMINOUS POWER TECHNOLOGIES PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 05, NEW DELHI
ITA 6996/DEL/2017[2013-14]Status: Disposed22/7/2026AY 2013-14
HIGH VISTA BUILDCON PVT LTD (EARLIER KNOWN AS VIKRAM ELECTRIC EQUIPMENT PVT LTD) vs NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI & ORS.
W.P.(C)/4594/202621/7/2026
NIRMAL PURI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, NEW DELHI
ITA/529/202621/7/2026
LG ELECTRONICS INDIA LIMITED,DELHI vs DCIT, CIRCLE-13(1), DELHI
ITTPA 187/DEL/2026[2022-23]Status: Disposed21/7/2026AY 2022-23
AKHIL GARG KUMAR,NEW DELHI vs ITO, WARD 34(5), NEW DELHI
ITA 815/DEL/2026[2019-20]Status: Disposed21/7/2026AY 2019-20