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ITAT Delhi Bench
77,987 judgments
DIMAGI SOFTWARE INNOVATIONS PRIVATE LIMITED,NEW DELHI vs THE INCOME TAX OFFICER, WARD 28(1), NEW DELHI
ITA 5894/DEL/2024[2021-22]Status: Disposed7/8/2026AY 2021-22
ALPS LOGISTICS INDIA PRIVATE LIMITED,GURGAON vs ASSESSING OFFICER, GURGAON
ITA 5267/DEL/2024[2021-22]Status: Disposed7/8/2026AY 2021-22
PRATEEK MADHAN,DELHI vs PCIT, DELHI-12, DELHI
ITA 4735/DEL/2024[2016-17]Status: Heard7/8/2026AY 2016-17
DCIT, DELHI vs PEEJAY INDUSTRIES PVT. LTD., DELHI
ITA 2875/DEL/2024[2017-18]Status: Disposed7/8/2026AY 2017-18
PAUL WURTH ITALIA S.P.A.,NEW DELHI vs DCIT, CIRCLE-2(2)(2), INT. TAX., NEW DELHI
ITA 9252/DEL/2019[2015-16]Status: Disposed7/8/2026AY 2015-16
PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI
ITA 3005/DEL/2019[2014-15]Status: Disposed7/8/2026AY 2014-15
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 2950/DEL/2019[2014-15]Status: Disposed7/8/2026AY 2014-15
PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI
ITA 948/DEL/2018[2013-14]Status: Disposed7/8/2026AY 2013-14
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 883/DEL/2018[2013-14]Status: Disposed7/8/2026AY 2013-14
PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, INTERNATIONAL TAXATION, CIRCLE- 2(2)(2), NEW DELHI
ITA 2696/DEL/2018[2012-13]Status: Disposed7/8/2026AY 2012-13
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 2370/DEL/2018[2012-13]Status: Disposed7/8/2026AY 2012-13
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 5254/DEL/2017[2010-11]Status: Disposed7/8/2026AY 2010-11
PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI
ITA 5164/DEL/2017[2010-11]Status: Disposed7/8/2026AY 2010-11
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) -3 vs VAAAN INFRA PRIVATE LIMITED
ITA/513/20256/8/2026
STEELBIRD HI TECH INDIA LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 7 & ORS.
W.P.(C)/6887/20266/8/2026
HINDU SEVA FOUNDATION,NEW DELHI vs CIT(E), NEW DELHI
ITA 6184/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
COMPETENT VIDYUT TOWERS PVT LTD,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS APPEAL CENTRE
ITA 5768/DEL/2026[2018-19]Status: Disposed6/8/2026AY 2018-19
BOSTON SCIENTIFIC TECHNLOGY & ENGINEERING SERVICES PVT LTD ERST BOSTON SCIENTIFIC SERVICE PVT LTD,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 5764/DEL/2026[2018-19]Status: Disposed6/8/2026AY 2018-19
NUPUR JAIN,NEW DELHI vs ITO, W-47(1), NEW DELHI
ITA 5759/DEL/2026[2014-15]Status: Disposed6/8/2026AY 2014-15
DELHI POLICE MARTYRS FUND,DELHI vs ITO WARD EXEMPTION 1(3), DELHI, DELHI
ITA 5321/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
