← All Benches
ITAT Delhi Bench
77,987 judgments
TIKU RAM GUM AND CHEMICLA PRIVATE LIMITED,HARYANA vs DCIT/ACIT CENTRAL, KARNAL
ITA 1706/DEL/2026[2013-14]Status: Disposed7/8/2026AY 2013-14
TIKU RAM GUM AND CHEMICLA PRIVATE LIMITED,HARYANA vs DCIT/ACIT CENTRAL, KARNAL
ITA 1705/DEL/2026[2012-13]Status: Disposed7/8/2026AY 2012-13
SHANKAR LAL,NEW DELHI vs INCOME TAX OFFICER, WARD-34(1), DELHI, NEW DELHI
ITA 1674/DEL/2026[2018-19]Status: Heard7/8/2026AY 2018-19
SHANKAR LAL,NEW DELHI vs INCOME TAX OFFICER, WARD-34(1), DELHI, NEW DELHI
ITA 1673/DEL/2026[2016-17]Status: Heard7/8/2026AY 2016-17
ZOLIJNS DESIGNS PRIVATE LIMITED,DELHI vs DCIT, NEW DELHI
ITA 1622/DEL/2026[2016-17]Status: Heard7/8/2026AY 2016-17
DR HADGAWAR SMARAK SOCIETY,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1572/DEL/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
DR HADGAWAR SMARAK SOCIETY,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1517/DEL/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
NETWORK OF ORGANISATIONS FOR SCIENCE AND TECHNOLOGY COMMUNICATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 1496/DEL/2026[-]Status: Disposed7/8/2026
NETWORK OF ORGANISATIONS FOR SCIENCE AND TECHNOLOGY COMMUNICATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 1495/DEL/2026[-]Status: Disposed7/8/2026
SOCIETY FOR CONSERVATION OF NATURE (PRAKRITI),DELHI vs CIT (EXEMPTION), DELHI
ITA 1494/DEL/2026[-]Status: Disposed7/8/2026
SOCIETY FOR CONSERVATION OF NATURE (PRAKRITI ),DELHI vs CIT (EXEMPTION), DELHI
ITA 1493/DEL/2026[-]Status: Disposed7/8/2026
MANJEET KUMAR,SONEPAT vs INCOME TAX OFFICER, SONEPAT
ITA 1416/DEL/2026[2020-2021]Status: Disposed7/8/2026AY 2020-2021
JUS INFRATECH PRIVATE LIMTED,NEW DELHI EXPRESSWAY GHAZIABAD vs ACIT, CIRCLE-13(1), I.P.ESTATE
ITA 8803/DEL/2025[2016-17]Status: Disposed7/8/2026AY 2016-17
TEWATIA CONSTRUCTION PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-32, DELHI
ITA 8687/DEL/2025[2019-20]Status: Disposed7/8/2026AY 2019-20
INCOME TAX DEPARTMENT, NEW DELHI vs SUMEET SINGHAL HUF, NEW DELHI
ITA 8340/DEL/2025[2022-23]Status: Disposed7/8/2026AY 2022-23
SUDESH KUMAR ANAND,DELHI vs DCIT, CENTRAL CIRCLE-6, DELHI
ITA 8246/DEL/2025[2021-22]Status: Disposed7/8/2026AY 2021-22
SOCIETY FOR HUMAN TRANSFORMATION AND RESEARCH,NEW DELHI vs ITO WARD 2(2) EXEMPTIONS, DELHI, NEW DELHI
ITA 6718/DEL/2025[2018-19]Status: Disposed7/8/2026AY 2018-19
ANTARTICA PROPERTIES COMPANY LIMITED,DELHI vs DCIT CENTRAL CIRCLE 13, DELHI
ITA 6528/DEL/2025[2016-17]Status: Disposed7/8/2026AY 2016-17
ANTARCTICA PROPETIES COMANY LIMITED,DELHI vs DCIT CENTRAL CIRCEL-13, DELHI
ITA 6527/DEL/2025[2015-16]Status: Disposed7/8/2026AY 2015-16
GOLYAN EXIM PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 3687/DEL/2025[2012-2013]Status: Disposed7/8/2026AY 2012-2013