← All Benches
ITAT Delhi Bench
78,012 judgments
DELHI POLICE MARTYRS FUND,DELHI vs ITO WARD EXEMPTION 1(3), DELHI, DELHI
ITA 5320/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
DELHI POLICE WELFARE SOCIETY,DELHI vs DCIT CIRCLE EXEMPTION 1(1), DELHI, DELHI
ITA 5319/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
DELHI POLICE WELFARE SOCIETY,DELHI vs DCIT CIRCLE EXEMPTION 1(1), DELHI, DELHI
ITA 5318/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
DELHI POLICE EDUCATION FUND,DELHI vs DCIT CIRCLE EXEMPTION 1(1), DELHI
ITA 5317/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
NATIONAL SKILLS FOUNDATION OF INDIA,GURGAON vs ITO EXEMPTIONS, WARD - FARIDABAD, FARIDABAD
ITA 5098/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
NATIONAL SKILLS FOUNDATION OF INDIA,GURGAON vs ITO EXEMPTIONS, WARD - FARIDABAD, FARIDABAD, HARYANA
ITA 5097/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
D B ENGINEERING P. LTD.,DELHI vs ACIT CIRCLE 7(1), DELHI, DELHI
ITA 425/DEL/2026[2016-17]Status: Disposed6/8/2026AY 2016-17
SUMIT AGGARWAL,DELHI vs ITO WARD 36 (1), NEW DELHI
ITA 4169/DEL/2026[2018-19]Status: Disposed6/8/2026AY 2018-19
PHOOLJA FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 3905/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
LIEVENENT MAHIPAT MEMORIAL SIKSHA SAMITI,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3793/DEL/2026[NA]Status: Disposed6/8/2026
LIEVENENT MAHIPAT MEMORIAL SIKSHA SAMITI,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3792/DEL/2026[NA]Status: Disposed6/8/2026
HANS FOUNDATION,DELHI vs WARD EXEMPTION 1(2), DELHI
ITA 3753/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
HANS FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI, DELHI
ITA 3752/DEL/2026[2026-27]Status: Disposed6/8/2026AY 2026-27
JMW INDIA PRIVATE LIMITED,DELHI vs DCIT CC-13, DELHI
ITA 3494/DEL/2026[2018-19]Status: Disposed6/8/2026AY 2018-19
AKJ METALS PVT LTD,DELHI vs ITO WARD 5 (1), DELHI
ITA 3483/DEL/2026[2022-23]Status: Disposed6/8/2026AY 2022-23
SPORTS AUTHORITY OF INDIA,DELHI vs DCIT, CIRCLE EXEMP 2(1), DELHI
ITA 3481/DEL/2026[2022-23]Status: Disposed6/8/2026AY 2022-23
SPORTS AUTHORITY OF INDIA,DELHI vs DCIT CIRCLE EXEMP 2(1), DELHI
ITA 3480/DEL/2026[2022-23]Status: Disposed6/8/2026AY 2022-23
SPORTS AUTHORITY OF INDIA,DELHI vs DCIT, CIRCLE EXEMP 2(1), DELHI
ITA 3479/DEL/2026[2017-18]Status: Disposed6/8/2026AY 2017-18
MATA KRISHNA WANTI MEMORIAL EDUCATIONAL SOCIETY,DELHI vs PCIT (CENTRAL), DELHI
ITA 3478/DEL/2026[-]Status: Disposed6/8/2026
THE PRABANDHKARENI COMMITTEE, SHREE 1008 BHAGWAN PARSAVNATH DIGAMBER JAIN ATISHAY KSHETRA, HANSI,HANSI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 3392/DEL/2026[2027-28 to 2036-37]Status: Disposed6/8/2026