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ITAT Delhi Bench
78,012 judgments
THE PRABANDHKARENI COMMITTEE, SHREE 1008 BHAGWAN PARSAVNATH DIGAMBER JAIN ATISHAY KSHETRA, HANSI,HANSI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 3391/DEL/2026[2027-28 to 2036-37]Status: Disposed6/8/2026
SONAM,NOIDA vs ASSESSING OFFICER, NOIDA
ITA 3084/DEL/2026[2012-13]Status: Disposed6/8/2026AY 2012-13
CLOUDSPACE TECHNOLOGIES PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE - 4(2), DELHI, DELHI
ITA 8623/DEL/2025[2020-21]Status: Disposed6/8/2026AY 2020-21
INCOME TAX OFFICER, DELHI vs JAI SHANTI ENTERPRISES, DELHI
ITA 8516/DEL/2025[2018-19]Status: Heard6/8/2026AY 2018-19
INCOME TAX OFFICER, DELHI vs JAI SHANTI ENTERPRISES, DELHI
ITA 8515/DEL/2025[2018-19]Status: Heard6/8/2026AY 2018-19
INCOME TAX OFFICER, DELHI vs JAI SHANTI ENTERPRISES, DELHI
ITA 8460/DEL/2025[2017-18]Status: Heard6/8/2026AY 2017-18
OM WELFARE SOCIETY,HISAR vs CIT EXEMPTION, CHANDIGARH
ITA 8279/DEL/2025[-]Status: Disposed6/8/2026
OM WELFARE SOCIETY,HISAR vs CIT EXEMPTION, CHANDIGARH
ITA 8278/DEL/2025[-]Status: Disposed6/8/2026
VIKASH GUPTA,GHAZIABAD vs INCOME TAX OFFICER WARD 2(2)(1), GHAZIABAD
ITA 7702/DEL/2025[2017-18]Status: Disposed6/8/2026AY 2017-18
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT, INT. TAXATION, NOIDA
ITA 888/DEL/2023[2019-20]Status: Disposed6/8/2026AY 2019-20
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT, INT. TAXATION, NOIDA
ITA 2368/DEL/2022[2018-19]Status: Disposed6/8/2026AY 2018-19
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT, INT. TAXATION, NOIDA
ITA 2367/DEL/2022[2017-18]Status: Disposed6/8/2026AY 2017-18
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT(IT), NOIDA
ITA 876/DEL/2021[2016-17]Status: Disposed6/8/2026AY 2016-17
VIRENDER NARANG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28 1 NEW DELHI & ORS.
W.P.(C)/7175/20265/8/2026
THE PR. COMMISSIONER OF INCOME TAX -3 vs ESCORTS LTD.
ITA/800/20195/8/2026
NEERA NARANG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28 1 NEW DELHI & ORS.
W.P.(C)/7162/20265/8/2026
ERNST & YOUNG (EMEIA) SERVICES LIMITED,NOIDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 1(2)(2), NEW DELHI, NEW DELHI
ITITA 98/DEL/2026[2023-24]Status: Disposed5/8/2026AY 2023-24
ACIT, NEW DELHI vs VIKAS DAHIYA , NEW DELHI
ITITA 34/DEL/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
ADVICS CO., LTD.,JAPAN vs THE OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), NEW DELHI
ITITA 27/DEL/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
ADVICS CO., LTD.,JAPAN vs THE OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), NEW DELHI
ITITA 16/DEL/2026[2019-20]Status: Disposed5/8/2026AY 2019-20