← All Benches
ITAT Delhi Bench
78,012 judgments
GAURAV AGARWAL,NEW DELHI vs DCIT CENTRAL CIRCLE 19, NEW DELHI
ITA 850/DEL/2026[2023-24]Status: Disposed5/8/2026AY 2023-24
GAURAV AGARWAL,NEW DELHI vs DCIT CENTRAL CIRCLE 19, NEW DELHI
ITA 849/DEL/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
GAURAV AGARWAL,UTTAR PRADESH vs DCIT, CENTRAL CIRCLE- 19, DELHI
ITA 848/DEL/2026[2021-22]Status: Disposed5/8/2026AY 2021-22
INDIAN SOCIETY OF ANAESTHESIOLOGISTS DELHI BRANCH,DELHI vs WARD EXEMTION 1(2), DELHI
ITA 813/DEL/2026[2026-27]Status: Disposed5/8/2026AY 2026-27
INDIAN SOCIETY OF ANAESTHESIOLOGISTS DELHI BRANCH,DELHI vs WARD EXEMPTION 1(2), DELHI, DELHI
ITA 812/DEL/2026[2026-27]Status: Disposed5/8/2026AY 2026-27
ISHWAR CHAND AGRO PRIVATE LIMITED,KAVI NAGAR vs DCIT, CGO, COMPLEX I, PURANI HAPUR CHUNGI
ITA 785/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
INDIA INFRASTRUCTURE FINANCE COMPANY LIMITED,DELHI vs ASSESSMENT UNIT, DELHI
ITA 697/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
SBG DESIGNS PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 695/DEL/2026[2019-20]Status: Disposed5/8/2026AY 2019-20
VANDANA VERMA,G B NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 5(1)(1), G B NAGAR
ITA 582/DEL/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
NIRMALA KAUSHIK,DELHI vs INCOME TAX ASSESSMENT UNIT, DELHI
ITA 5301/DEL/2026[2019-20]Status: Disposed5/8/2026AY 2019-20
LAWUNCLE CHAMBERS,NEW DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 512/DEL/2026[2025-26]Status: Disposed5/8/2026AY 2025-26
INSPIRED LEADERSHIP GURUKUL,GURGAON vs ITO WARD - EXEMPTIONS, FARIDABAD
ITA 4986/DEL/2026[Not Applicable]Status: Disposed5/8/2026
INSPIRED LEADERSHIP GURUKUL,GURGAON vs ITO WARD - EXEMPTIONS, FARIDABAD
ITA 4985/DEL/2026[Not Applicable]Status: Disposed5/8/2026
VIRENDER KUMAR PRADESI,DELHI vs ITO, WARD 35(7), DELHI
ITA 4856/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
ASSOTECH MOONSHINE URBAN DEVELOPERS,DELHI vs DCIT CIRCLE 1(1), DELHI
ITA 3866/DEL/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
SONIA VERMANI,DELHI vs INCOME TAX OFFICER, WARD 54(1), DELHI, DELHI
ITA 3764/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
SONIA VERMANI,DELHI vs INCOME TAX OFFICER, WARD 54(1), DELHI, DELHI
ITA 3763/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
RAJASTHAN TOURISM DEVELOPMENT CORPORATION LTD,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE -78 (1), NEW DELHI, DELHI
ITA 3756/DEL/2026[2015-16]Status: Disposed5/8/2026AY 2015-16
LOGICSTAT INTERNATIONAL PVT LTD,DELHI vs ITO WARD 15 (3), NEW DELHI
ITA 3477/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
NOBEL OVERSEASED PVT LTD,DELHI vs ASSESMENT UNIT NFAC ITCOME TAX DEPARTMENT, DELHI
ITA 3476/DEL/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
