← All Benches
ITAT Delhi Bench
78,012 judgments
TAURUS ENGLOBE PRIVATE LIMITED,DELHI vs ITO WARD 25(1), DELHI
ITA 3474/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
G.K. REALTORS,DELHI vs ITO WARD 30(5), DELHI
ITA 3469/DEL/2026[2019-20]Status: Disposed5/8/2026AY 2019-20
ADARSH PRASAD,GURGAON vs ITO, FARIDABAD
ITA 3426/DEL/2026[2023-24]Status: Disposed5/8/2026AY 2023-24
JSW FOUNDATION,MUMBAI vs DEPUTY COMMISSIONER OF INCOME, CIRCLE EXEMPT 1(1), DELHI, DELHI
ITA 3284/DEL/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
VIDHYA WATI SEWA TRUST,NEW DELHI vs CIT (EXEMPTION) WARD EXEMPTION 1(1) DELHI, NEW DELHI
ITA 3188/DEL/2026[2026-27]Status: Disposed5/8/2026AY 2026-27
INDROX GLOBAL PVT LTD,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10(1), DELHI, DELHI
ITA 3181/DEL/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
ACIT, CIRCLE 25(1), NEW DELHI vs BLOGMINT DIGITAL PRIVATE LIMITED (AMALGAMATED IN M/S TO THE NEW PVT. LTD., NEW DELHI
ITA 3150/DEL/2026[2017]Status: Disposed5/8/2026
KHEMKA STUART LEISURE LIMITED,DELHI vs DCIT/ACIT CENTRAL CIRCLE - 18, DELHI
ITA 2791/DEL/2026[2013-14]Status: Disposed5/8/2026AY 2013-14
BHARAT BHUSHAN,DELHI vs IITO 58(7), VIKAS BHAWAN
ITA 2250/DEL/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
SANJAY JINDAL,DELHI vs INCOME TAX OFFICER, WARD- 70(1), CIVIC CENTRE
ITA 2112/DEL/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
SANJAY JINDAL,DELHI vs INCOME TAX OFFICER, WARD-70(1), CIVIC CENTRE
ITA 2111/DEL/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
SANJEEV KUMAR,UTTAR PRADESH vs ACIT, CIRCEL-2(1)(1), GZB, UTTAR PRADESH
ITA 1874/DEL/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
SANCHAR NEST SAHAKARI AWAS SAMITI LIMITED,UTTAR PRADESH vs DCIT CENTRAL CIRCLE, GHAZIABAD
ITA 1870/DEL/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
SANCHAR NEST SAHAKARI AWAS SAMITI LIMITED,GHAZIABAD vs DCIT /ACIT CENTRAL CIRCLE, GHAZIABAD
ITA 1869/DEL/2026[2015-16]Status: Disposed5/8/2026AY 2015-16
SANCHAR NEST SAHAKARI AWAS SAMITI LIMITED,GHAZIABAD vs DCIT /ACIT CENTRAL CIRCLE, GHAZIABAD
ITA 1868/DEL/2026[2014-15]Status: Disposed5/8/2026AY 2014-15
BANK OF BARODA (E-VIJAYA BANK),DELHI vs ADDL COMMISSIONER OF INCOME TAX, RANGE-78(1), DELHI
ITA 1864/DEL/2026[2013-14]Status: Disposed5/8/2026AY 2013-14
OOH ADVT SERVICES PRIVATE LIMITED,DELHI vs WARD 19(1) DELHI, RANGE-44, DELHI
ITA 1861/DEL/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
SMRITI GHOSH,GREATER NOIDA vs INCOME TAX OFFICER, NEW DELHI
ITA 1859/DEL/2026[2018-19]Status: Disposed5/8/2026AY 2018-19
GRID INDIA POWER CABLES PRIVATE LIMITED,MANESAR, GURUGRAM vs ACIT(OSD), DELHI, DELHI
ITA 1760/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18
BANDI CHHOR BHAKTI MUKTI TRUST,HISAR vs INCOME TAX OFFICER, ROHTAK
ITA 1759/DEL/2026[2025-2026]Status: Disposed5/8/2026AY 2025-2026
