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ITAT Delhi Bench

78,012 judgments

PRABHAT AN AWAKENING,FARIDABAD vs WARD EXEMPTIONS FARIDABAD, FARIDABAD

ITA 1752/DEL/2026[NA]Status: Disposed5/8/2026

SUNITA GROVER,PANIPAT vs ITO WARD -4, PANIPAT

ITA 159/DEL/2026[2019-20]Status: Disposed5/8/2026AY 2019-20

SUNITA GROVER,HARYANA vs ITO WARD -4, PANIPAT

ITA 158/DEL/2026[2018-19]Status: Disposed5/8/2026AY 2018-19

KISHAN CHAND GUPTA HUF,DELHI vs ITO WARD 1(4), FARIDABAD

ITA 153/DEL/2026[2019-20]Status: Disposed5/8/2026AY 2019-20

PAWAI TRUST,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1), DELHI, DELHI

ITA 141/DEL/2026[2022-23]Status: Disposed5/8/2026AY 2022-23

MANAGINGBODYOF SHRI HARYANA GAUSHALA,HANSI vs INCOME TAX OFFICER, WARD EXEMPTION, ROHTAK, ROHTAK

ITA 14/DEL/2026[2021-22]Status: Disposed5/8/2026AY 2021-22

ACIT, CIRCLE 4(2), NEW DELHI vs M/S BAJAJ RESOURCES PVT LTD, NEW DELHI

ITA 128/DEL/2026[2015-16]Status: Disposed5/8/2026AY 2015-16

CL EDUCATE LIMITED,NEW DELHI vs ACIT, CIRCLE 6(1), NOW CIRCLE 4(2), NEW DELHI

ITA 121/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18

CL EDUCATE LIMITED,NEW DELHI vs ACIT, CIRCLE 6(1), NOW CIRCLE 4(2), NEW DELHI

ITA 120/DEL/2026[2013-14]Status: Disposed5/8/2026AY 2013-14

D.B. ENGINEERING P. LTD.,DELHI vs ACIT CIRCLE 7(1), DELHI, DELHI

ITA 107/DEL/2026[2017-18]Status: Disposed5/8/2026AY 2017-18

DINESH KUMAR,NEW DELHI vs DEPUTY COMMISSIONER, NEW DELHI

ITA 106/DEL/2026[2016-2017]Status: Disposed5/8/2026AY 2016-2017

K P RELIGIOUS & CHARITABLE TRUST,GHAZIABAD vs ITO (EXEMPTION), GHAZIABAD

ITA 1056/DEL/2026[2011-12]Status: Disposed5/8/2026AY 2011-12

ASHOK KUMAR TEWARI,NEW DELHI vs INCOME TAX OFFICER, WARD 50(1), NEW DELHI, NEW DELHI

ITA 105/DEL/2026[2016-17]Status: Disposed5/8/2026AY 2016-17

SAURABH JAIN,DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-2, DELHI

ITA 104/DEL/2026[2023-24]Status: Disposed5/8/2026AY 2023-24

SAURABH JAIN,DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-2, DELHI

ITA 103/DEL/2026[2022-23]Status: Disposed5/8/2026AY 2022-23

ANTRIKSH DEVELOPERS & PROMOTERS PRIVATE LIMITED,DELHI vs ACIT, CC-1, GURGAON

ITA 9045/DEL/2025[2014-15]Status: Disposed5/8/2026AY 2014-15

ANTRIKSH DEVELOPERS & PROMOTERS PRIVATE LIMITED,DELHI vs ACIT, CC-1, GURGAON

ITA 9044/DEL/2025[2013-14]Status: Disposed5/8/2026AY 2013-14

M/S ANTRIKSH DEVELOPERS PROMOTERS PRIVATE LIMITED,DELHI vs DCIT/ACIT CENTRAL CIRCLE-1, GURGAON

ITA 9041/DEL/2025[2012-13]Status: Disposed5/8/2026AY 2012-13

M/S ANTRIKSH DEVELOPERS & PROMOTERS PRIVATE LIMITED,DELHI vs DCIT/ACIT CENTRAL CIRCLE -1, GURGAON

ITA 9040/DEL/2025[2011-12]Status: Disposed5/8/2026AY 2011-12

GANPATHI ENTERPRISES,MUZAFFARNGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, MUZAFFARNAGAR

ITA 8989/DEL/2025[2017-18]Status: Disposed5/8/2026AY 2017-18