← All Benches

ITAT Cuttack Bench

3,788 judgments

ITO, WARD-1, JHARSUGUDA vs UMESH KUMAR PODDAR, JHARSUGUDA

ITA 138/CTK/2016[2011-12]Status: Disposed28/8/2017AY 2011-12

MANAS RANJAN BEURIA,CUTTACK vs PRINCIPAL CIT, CUTTACK

ITA 105/CTK/2016[2012-13]Status: Disposed28/8/2017AY 2012-13

M/S. VIKASH EDUCATIONAL CHARITABLE TRUST,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD

ITA 310/CTK/2015[]Status: Disposed28/8/2017

AKAMAI CONSTRUCTION PVT. LTD. vs ACIT, SAMBALPUR

ITA 263/CTK/2015[2010-11]Status: Disposed28/8/2017AY 2010-11

MODERN ENGLISH SCHOOL EDUCATION SOCIETY,KORAPUT vs CIT(EXEMPTIONS), HYDERABAD

ITA 3/CTK/2016[2014-15]Status: Disposed25/8/2017AY 2014-15

BIKASH INFRA AND MARKETING PVT. LTD.,BHUBANESWAR vs JCIT, RANGE-2, BHUBANESWAR

ITA 182/CTK/2016[2011-12]Status: Disposed24/8/2017AY 2011-12

DCIT, SAMBALPUR vs JITENDRA JAISWAL, KEONJHAR

ITA 30/CTK/2015[2010-11]Status: Disposed24/8/2017AY 2010-11

M/S. G.C.MOHANTA,CUTTACK vs CIT, CUTTACK

ITA 254/CTK/2015[2010-11]Status: Disposed24/8/2017AY 2010-11

JITENDRA JAISWAL,KEONJHAR vs ACIT, CIRCLE-1(1), SAMBALPUR, SAMBALPUR

ITA 24/CTK/2015[2010-11]Status: Disposed24/8/2017AY 2010-11

BALASORE BHADRAK CENTRAL CO-OPERATIVE BANK LTD.,BALASORE vs ACIT, BALASORE

ITA 132/CTK/2015[2007-08]Status: Disposed24/8/2017AY 2007-08

BAITARANI GRAMYA BANK,BHUBANESWAR vs ACIT, BALASORE

ITA 318/CTK/2013[2008-09]Status: Disposed24/8/2017AY 2008-09

M/S. A.B.COMMERCIAL,BHUBANESWAR vs PRINCIPAL CIT-2, BHUBANESWAR

ITA 143/CTK/2016[2010-11]Status: Disposed23/8/2017AY 2010-11

SASWAT INFRASTRUCTURE (P) LTD,BHUBANESWAR vs DCIT, CIRCLE-2(2), BHUBANESWAR, BHUBANESWAR

ITA 26/CTK/2015[2010-11]Status: Disposed23/8/2017AY 2010-11

M/S. GARUDA VAHAN PRIVATE LTD.,CUTTACK vs CIT, CUTTACK

ITA 255/CTK/2015[2009-10]Status: Disposed23/8/2017AY 2009-10

SUNIL KUMAR SAHU,ANGUL vs ITO, ANGUL WARD, ANGUL

ITA 418/CTK/2016[2009-10]Status: Disposed22/8/2017AY 2009-10

M/S. PURAN ALLOYS & STEEL PVT. LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR

ITA 134/CTK/2016[2012-13]Status: Disposed22/8/2017AY 2012-13

M/S. SUN TECH CITY PVT. LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR

ITA 133/CTK/2016[2012-13]Status: Disposed22/8/2017AY 2012-13

MADAN MOHAN NAYAK,JAJPUR vs ACIT, CUTTACK

ITA 205/CTK/2015[2010-11]Status: Disposed21/8/2017AY 2010-11

RABINDRA KUMAR BISWAL,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR

ITA 165/CTK/2017[2009-10]Status: Disposed18/8/2017AY 2009-10

ANAMIKA SHARMA,ANGUL vs ITO, WARD-2, DHENKANAL

ITA 373/CTK/2016[2009-10]Status: Disposed18/8/2017AY 2009-10