ITAT Cochin Bench
5,691 judgments
M/S SKYLINE E TECH,KOCHI vs ACIT CIRCLE 2(2), KOCHI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S SKYLINE E TECH,KOCHI vs ACIT CIRCLE 2(2), KOCHI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ST. ALPHONSA TIMBERS AND TRADERS PRIVATE LTD,KOCHI vs ITO(TDS), KOCHI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ST. ALPHONSA TIMBERS AND TRADERS PRIVATE LTD,KOCHI vs ITO (TDS), KOCHI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
AMALGAM FOODS LIMITED,KOCHI vs ACIT CIRCLE-1, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member)
KUMARAPURAM SERVICE CO-OPERATIVE BANK LIMITED NUMBER 2147 THAMALLACKAL,ALAPPUZHA vs ASSESSING OFFICER, WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KUMARAPURAM SERVICE CO-OPERATIVE BANK LIMITED NUMBER 2147 THAMALLACKAL,ALAPPUZHA vs ASSESSING OFFICER, WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KUMARAPURAM SERVICE CO-OPERATIVE BANK LIMITED NUMBER 2147 THAMALLACKAL,ALAPPUZHA vs ASSESSING OFFICER WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KUMARAPURAM SERVICE CO-OPERATIVE BANK LIMITED NUMBER 2147 THAMALLACKAL,ALAPPUZHA vs ASSESSING OFFICER, WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
OTTAPALAM TALUK PRAVASI WELFARE CO-OPERATIVE SOCIETY LIMITED,PALAKKAD vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX EXEMPTIONS, KOCHI vs MAJ HOSPITAL, EDAPALLY
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MEDICAL COLLEGE EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED NO. 721,TRIVANDRUM vs ITO,WD-2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S SREE CHEMITTIYA BHAGAVATHI KALYANA MANDAPA TRUST,PALAKKAD vs THE COMMISSIONER OF INCOME -TAX (EXEMPTION), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PALAKKAD MRI,PALAKKAD vs ITO, WARD-1, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
LARSON CHERIAKKARA LONAPPAN,THRISSUR vs ITO, WARD-2(3), THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
MARY MEDIATRIX CHARITABLE TRUST,KANNUR vs CIT, EXEMPTION, , KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ASWAS COMMUNITY MEDICAL SERVICES VATTIYOORKAVU,TRIVANDRUM vs INCOME TAX OFFICER, WARD 1(1), TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
EUROTECH MARITIME ACADEMY,ERNAKULAM vs DCIT, EXEMPTION CIRCLE, KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PALLIPURAM SERVICE COOPERATIVE BANK LTD NO 1308,PALLIPPURAM vs ITO,WARD 2, ALAPPUZHA/, ALAPPUZHA
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
ALA SERVICE CO-OPERATIVE BANK LTD.NO.R 321,KODUNGALLUR vs INCOME TAX OFFICER, AAYAKAR BHAVAN
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
